← All Benches
ITAT Bangalore Bench
18,481 judgments
M/S. TYCO FIRE & SECURITY INDIA PRIVATE LIMITED,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- 7(1)(1), BANGALORE
ITA 2571/BANG/2019[2015-16]Status: Disposed26/8/2021AY 2015-16
SHRI. DHONDIRAM HEMU RATHOD,VIJAYAPURA vs INCOME TAX OFFICER, WARD- 1, BANGALORE
ITA 2563/BANG/2019[2011-12]Status: Disposed26/8/2021AY 2011-12
M/S. REITZEL INDIA PRIVATE LIMITED,TUMKUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
ITA 2341/BANG/2019[2015-16]Status: Disposed26/8/2021AY 2015-16
ALLERGAN HEALTHCARE INDIA PVT LTD,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
ITA 2855/BANG/2017[2013-14]Status: Disposed26/8/2021AY 2013-14
M/S IMS HEALTH TECHNOLOGY SOLUTIONS INDIA PVT LTD,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1)(1), BANGALORE
ITA 2836/BANG/2017[2013-14]Status: Disposed26/8/2021AY 2013-14
M/S.JDA SOFTWARE INC.,BANGALORE vs INCOME-TAX OFFICER, BANGALORE
ITA 2313/BANG/2016[2013-14]Status: Disposed26/8/2021AY 2013-14
M/S. NANDI STEELS LTD.,BANGALORE vs ACIT, BANGALORE
ITA 546/BANG/2008[2003-04]Status: Disposed26/8/2021AY 2003-04
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE 1(2), BANGALORE
ITA 98/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 97/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 96/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 95/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCEL-1(2), BANGALORE
ITA 94/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 93/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 92/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 91/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 90/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 89/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 88/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 87/BANG/2021[2017-18]Status: Disposed25/8/2021AY 2017-18
INFOSYS LIMITED,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, INTERNATIONAL TAXATION, CIRCLE-1(2), BANGALORE
ITA 86/BANG/2021[2016-17]Status: Disposed25/8/2021AY 2016-17