ITAT Bangalore Bench
18,441 judgments
AMIT KUMAR BANTHIA(HUF),BANGALORE vs DCIT, CENTRAL CIRCLE-1(1), BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
CARREG COMMODITIES PRIVATE LIMITED,MANGALURU vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SARDAR IMTIYAZ PASHA,CHIKKABALLAPUR vs INCOME TAX OFFICER, WARD-1, , CHIKKABALLAPUR
SHRI PRASHANT MAHARISHI (Vice President)
GEETHAMMA,SHIVVAMOGA vs INCOME TAX OFFICER, WARD-2, SHIVAMOGA
SHRI PRASHANT MAHARISHI (Vice President)
THE MALNAD ARECANUT SYNDICATE PRIVATE LIMITED ,SHIMOGA vs INCOME TAX OFFICER, WARD-1 & TPS, SHIMOGA
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
INSTITUTE OF NEPHROUROLOGY,BENGALURU vs THE DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTIONS CIRCLE - 01, UNITY BUILDING ANNEXE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
INSTITUTE OF NEPHROUROLOGY,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE 1, UNITY BUILDING
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
SRI VARDHAMAN STHANAKVASI JAIN SHRAVAK SANGH,BANGALORE vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SREEKANTH PANDARANILATH SOMAN,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 2(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MAHAYOGI VEMANA SOUHARDA PATTINA SAHAKARI SANGHA,BENGALURU vs INCOME TAX OFFICER, WARD-2(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MALATHI GOPAL PATHANGE,MYSORE vs INCOME TAX OFFICER, WARD-4(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAM KUMAR TALLAH,BENGALURU vs ITO WARD 5(3)(5) BANGALORE, BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KRISH CAPITAL SERVICES,RAICHUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, RAICHUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
KODACHADRI PATINA SOUHARDA SAHAKARI NIYAMITHA,SHIMOGGA vs INCOME TAX OFFICER, WARD-3, SHIMOGA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)