ITAT Bangalore Bench
18,441 judgments
KERALAPURA SANNA ERRASETTY LATHAMANI,BENGALURU vs INCOME TAX OFFICER, WARD NO. 4(3)(4), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MANASA EDUCATION TRUST (R),MANDYA vs INCOME TAX OFFICER, WARD-1 & TPS, MANDYA
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SRI GURUDEVA VIVIDHODESHA CO-OPERATIVE SOCIETY LIMITED,BELTHANGADY vs INCOME TAX OFFICER, WARD-1, PUTTUR
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MALLIKARJUNAIAH ADVEESHAIAH HULLUKUNTE,BENGALURU vs ASSISSTANT COMMISSIONER OF INCOME TAX, CIRCLE 6(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAO BAHADUR DHARMAPARAVARTHA GUBBI THOTADAPPAS CHARITIES ,BENGALURU vs ITO(EXEMPTIONS) WARD-2, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
ANAND MULKY,BENGALURU vs INCOME TAX OFFICER, WARD-2(2)(8), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
KIA CORPORATION,ANANTAPUR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX, INTERNATIONAL TAXATION 1(2), BANGALORE, BANGALORE
SYNAMEDIA ASIA PRIVATE LIMTIED,SINGAPORE vs ITO, INTERNATIONAL TAXATION, WARD-2(1), BENGALURU
EESWARA SEVA SAMITHI,DAVANAGERE vs INCOME TAX OFFICER EXEMPTION, (EXEMPTIONS WARD -1), HUBBALLI
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
YERMAL VASU SHETTY SATISH SHETTY ,MYSORE vs DCIT, CIRCLE-1(1), MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
MOHAMMED FASIULLA SHARIF,BENGALURU vs ITO, WARD-1(2)(2), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
THEJASWINI JAKKARAJU,BANGALORE vs INCOME TAX OFFICER, WARD-7(2)(2), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
R C ADVISORS PRIVATE LIMITED ,BANGALORE vs ACIT, CIRCLE-4(1)(1), BANGALORE
SHRI PRASHANT MAHARISHI (Vice President)
MMSH CLINICAL RESEARCH PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE 2(2)(1), BANGALORE, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
SAMSKRUTHI EDUCATIONAL TRUST,BANGALORE vs COMMISSIONER OF INCOME TAX, (EXEMPTION), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
DCIT-C-1(1), MYSORE vs YERMUL VASU SHETTY SATISH SHETTY, MYSORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME TAX OFFICER, WARD-7(2)(1), BENGALURU, BANGALORE vs M/S. BANGALORE CREDIT CO-OPERATIVE SOCIETY LIMITED , BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
INCOME-TAX OFFICER, WARD-7(2)(1), BENGALURU, BENGALURU vs M/S. BANGALORE CREDIT CO-OPERATIVE SOCIETY LIMITED, BENGALURU
SHREE GURUMALLESHWARA HIRIYA NAGARIKARA SEVA SAMITHI (R),NANJANAGURU vs INCOME TAX OFFICER, WARD-1(1), MYSORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
SAVITRIVASUDEVA GOVINDA RAO,BANGALORE vs INCOME TAX OFFICE, WARD-3(3)(4), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
