ITAT Bangalore Bench
18,441 judgments
M/S. SHREE VIJAYALAXMI SOUHARDA SAHAKARI NIYAMITA,SIRSI vs INCOME TAX OFFICER, WARD-1, SIRSI
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
POWER RESEARCH AND DEVELOPMENT CONSULTANTS PVT. LTD.,BENGALURU vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 3(1)(1), BENGALURU
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S. LOWES SERVICES INDIA PRIVATE LIMITED,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME-TAX, CIRCLE-4(1)(1), BENGALURU
SHRI WASEEM AHMED (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
GIRISH KISHINCHAND GAJWANI,BANGALORE vs DCIT, CIRCLE-3(3)(1), BANGALORE
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI PRAKASH CHAND YADAV (Judicial Member)
HARESH KUMAR MEHTA,BELGAUM vs ACIT,CENTRAL CIRCLE, HUBLI
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
IIFL SAMASTA FINANCE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-(1)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
STUDENTS EDUCATION SOCIETY GADAG,GADAG vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
RAHUL PRAKASH SANKH L/R OF LATE PRAKASH BASAPPA SANKH,BIJAPUR vs INCOME TAX OFFICER, WARD-1, BIJAPUR
SHRI PRASHANT MAHARISHI, VICE – (President), SHRI SOUNDARARAJAN K. (Judicial Member)
INCOME TAX OFFICER, WARD 2(2)(1), BENGALURU, BENGALURU vs ADIMOOLAM SHANTI, BENGALURU
SHRI PRASHANT MAHARISHI (Vice President), SHRI PRAKASH CHAND YADAV (Judicial Member)
M/S NTT DATA GLOBAL DELIVERY SERVICES PRIVATE LIMITED ,BANGALORE vs THE JOINT COMMISSIONER OF INCOME TAX SPECIAL RANGE-5 , BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
M/S NTT DATA GLOBL DELIVERY SERVICES LTD ,BANGALORE vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-5(1)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ASSISTANT COMMISSIONER OF INCOME TAX, BENGALURU vs ACI WORLDWIDE SOLUTIONS PRIVATE LIMITED, BENGALURU
QUEST GLOBAL ENGINEERING SERVICES PRIVATE LIMITED,BELAGAVI vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, BELAGAVI
M/S.LSI INDIA RESEARCH & DEVELOPMENT PVT LTD ,BANGALORE vs ADDITIONAL COMMISSIONER OF INCOME TAX SR-1, , BANGALORE
TEJU KIRAN HOLE NARSIPURA MURTHY,MYSORE vs INCOME TAX OFFICER, WARD-3(2)(1), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
DAKSHINA KANNADA NIRMITHI KENDRA ,MANGALORE vs INCOME TAX OFFICER, WARD-1(1), MANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
