ITAT Bangalore Bench
18,441 judgments
MAHESHWARA REDDY VENKATAREDDY JONNALA,BYADGI vs INCOME TAX OFFICER, WARD-1 , HAVERI
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
OM PRAKASH GIRGAONKAR,BIJAPUR vs INCOME TAX OFFICER, WARD 1 & TPS, BIJAPUR, BIJAPUR
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
YUVA CHINTANA FOUNDATION,BENGALURU vs INCOME TAX OFFICER, EXEMPTIONS WARD 2, BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
GOPALA KRISHNA NARENDRA BABU ,BENGALURU vs DCIT, CIRCLE-3(3)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HP INDIA SALES PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
GLEASON WORKS INDIA PRIVATE LIMITED,BANGALORE vs DCIT, CIRCLE-3(1)(1), BANGALORE
RIBBON COMMUNICATION PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1)(1), BANGALORE
M/S. KK WIND SOLUTIONS INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME-TAX, CIRCLE-4(3)(1), BENGALURU
MUDUBHAGILU KRISHNA MURTHY DIVAKAR,SHIVAMOGGA vs INCOME TAX ASSESSING OFFICER, SHIMOGA
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VISA WORLDWIDE PTE. LIMITED,SINGAPORE vs DEPUTY COMMISSIONER OF INCOME-TAX (INTERNATIONAL TAXATION), BENGALURU -2(2), BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI PRAKASH CHAND YADAV (Judicial Member)
VELLALA KRISHNANAND ARUNKUMAR,BANGALORE vs INCOME TAX OFFICER, WARD-6(2)(1), BANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)
ATHAULLA THUPPADA,DAVANGERE vs INCOME TAX OFFICER, WARD-1, DAVANGERE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. PRAKASH CHAND YADAV (Judicial Member)