ITAT Bangalore Bench
18,441 judgments
MRS. MALAVIKA HEGDE L/R OF LATE SRI. V G SIDDHARTHA,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), BANGALORE
MRS. MALAVIKA HEGDE L/R OF LATE SRI. V G SIDDHARTHA ,BANGALORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , , BANGALORE
JURIMATRIX SERVICES INDIA PRIVATE LIMITED,BENGALURU vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE 4(3)(1), BENGALURU
SHRI WASEEM AHMED, ACCOUNTANT MEMBER\nAND\nSHRI KESHAV DUBEY, JUDICIAL MEMBER\nITA No.92/Bang/2025\nAssessment Years:2018-19\nJurimatrix Services India Pvt. Ltd.\nG4, Aspen Building\nManyata Embassy Business Park\nHebbal\nBangalore 560045\nPAN NO: AABCJ6157D\nAPPELLANT\nACIT\nVs. Circle 4(3)(1)\nBangalore\nRESPONDENT\nAppellant by : Sri K.R. Girish, A.R.\nRespondent by : Ms. Neha Sahay, D.R.\nDate of Hearing : 21.04.2025\nDate of Pronouncement: 15.07.2025\nORDER\nPER KESHAV DUBEY (Judicial
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BANGALAORE
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BENGALURU
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BENGALURU
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3) , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
SRI. NITHIN BAGAMANE,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1(3), , BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI SOUNDARARAJAN K. (Judicial Member)
M/S HUSSAIN MULTISPECIALITY HOSPITAL,BIJAPUR vs THE INCOME TAX OFFICER, WARD-1, VIJAYAPUR, VIJAYAPUR
ALTEN CALSOFT LABS (INDIA) PRIVATE LIMITED ,BANGALORE vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1)(1), BENGALURU
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-6(1)(1), BANGALORE vs SANTOSH SHIVAJI LAD, BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
SUMUKH SURESH BHARDWAJ ,BENGALURU vs INCOME TAX OFFICER, WARD-7(2)(1), BANGALORE
SHRI WASEEM AHMED (Accountant Member), SHRI KESHAV DUBEY (Judicial Member)
HANUMANAHALLI KALEGOWDA MAHENDRA,KALUVEKERE STREET vs INCOME TAX OFFICER WARD 1 & TPS HASSAN, HASSAN
SHRI WASEEM AHMED (Accountant Member), SHRI SOUNDARARAJAN K (Judicial Member)
MOHAMMED BASHEER BAIRIKATTE HOSAMANE,DAKSHINA KANNADA vs INCOME TAX OFFICER, WARD-2(1), MANGALORE
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
ANNAPOORNESHWARI FAMILY TRUST,BANGALORE vs INCOME TAX OFFICER, WARD-4(3)(1), BANGALORE
SHRI LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
SECUREWORKS INDIA PRIVATE LIMITED,BENGALURU vs ACIT/DCIT, CIRCLE - 6(1)(1), BENGALURU
SHRI. LAXMI PRASAD SAHU (Accountant Member), SHRI. SOUNDARARAJAN K (Judicial Member)
WEIR MINERALS (INDIA) LIMITED ,BANGALORE vs DCIT, CIRCLE-7(1)(1), BANGALORE
SUVARNA AROGYA SURAKSHA TRUST,BENGALURU vs ACIT, EXEMPTIONS CIRCLE - 1, BANGALORE, BANGALORE
SHRI PRASHANT MAHARISHI (Vice President), SHRI KESHAV DUBEY (Judicial Member)
