ITAT Amritsar Bench
3,234 judgments
HARVINDER SINGH BULLAR,VPO RANJITGARH, MUKTSAR vs THE INCOME TAX OFFICER, WARD-2(2), MUKTSAR, MUKTSAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
HINDVEE SMALL FINANCE LIMITED,JAIPUR vs ITO WARD 1(3) JAMMU, JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
ABDUL MAJID WARD NO 6 MOHALLA RADIO STATSION HAVELI POONCH ,POONCH vs ROMESH KUMAR SHARMA INCOME TAX OFFICER JAMMU, JAMMU
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
ROHIT 62-SHRI RAM AVENUE MAJITHA ROAD AMRITSAR,ROHIT vs SMT ANJNA KAPOOR INCOME TAX OFFICER WARD 4(4) AMRITSAR, INCOME TAX OFFICER
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
S.D SABHA GAUSHALA,FEROZEPUR vs INCOME TAX OFFICER , FEROZEPUR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
JALALABAD SOLVEX PRIVATE LTD,JALALABAD vs PR COMMISSIONER OF INCOME TAX , AMRITSAR-1, PR COMMISSIONER OF INCOME TAX
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
DASHMESH TIMBER AND FURNITURE HOUSE,AJNALA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHRI. JAVEED AHMAD LONE ,ANANTNAGH vs INCOME TAX OFFICER WARD-3(1), SRINAGAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
RAJEEV KUMAR HOUSE NO 4 GALI NO 1 AMARKOT KRISHNA NAGAR ,AMRITSAR vs INCOME TAX OFFICER, WARD 4(4) AMRITSAR PUNJAB, INCOME TAX OFFICER
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHRI DALJEET SINGH,JAMMU vs INCOME TAX OFFICER WARD-2 (1), JAMMU
SHRI BASHIR AHMAD WANI,SHOPIAN vs INCOME TAX OFFICER WARD-1, SRINAGAR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ABDUL RASHID SHAH,HARRAN GANDERBAL vs INCOME TAX OFFICER, WARD-I, SRINAGAR, INCOME TAX DEPARTMENT
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
M.S UNIMAX LABORATORIES,FARIDABAD vs DCIT ACIT , CIRCLE 4 , AMRITSAR, AMRITSAR
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
DR SAIF UD DIN KITCHLU MEMORIAL EDUCATIONAL SOCIETY,MOGA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
SH. UDAYAN DAS GUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, AAYAKAR BHAWAN vs MS CHANDAR BHAGA EDUCATIONAL TRUST, JAMMU
SH. VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
MAHARISHI DAYANAND EDUCATION SOCIETY ,PUNJAB vs COMMISSIONER OF INCOME TAX (EXEMPTIONS )CHANDIGARH , CHANDIGARH
SH. VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SH. UDAYAN DASGUPTA (Judicial Member)
POONAM MARWAHA,AMRITSAR vs ACIT DCIT CEN CIR, AMRITSAR
RANN VIJAY SINGH,TEH. NAKODAR JALANDHAR vs INCOME TAX OFFICER, NAKODAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHRI JAGJIT SINGH (EX-MLA),JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)
DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR
DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)
