ITAT Amritsar Bench
3,234 judgments
DEPUTY COMMISSIONER OF INCOME TAX, JAMMU vs MS KAPAHI CONSTRUCTION COMPANY, JAMMU
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
DEEPAK KAKAR,FEROZPUR vs INCOME TAX OFFICER, WARD 3(1), FEROZPUR
the disposal of the same. Brief facts of the case as per the written submissions filed by the Counsel of the Assessee are as under; 1. The appellant is a non-resident individual. 2. The alleged statutory notice u/s 148 was issued on 28.03.202.1. However, the same was never served on the appellant. Hence the appellant disputes the very initiation, its continuation and finally completion of assessment proceedings. Further, the other conditions to justify the assumption of valid jurisdiction b
BHUPINDER SINGH,URMUR TANDA vs INCOME TAX OFFICER, DASUYA
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHRI SUNIL MEHRA,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX RANGE-5, AMRITSAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
PINNACLE EDUCATIONA AND IMMIGRATION CONSULTING PRIVATE LIMITED,JALANDHAR vs INCOME TAX OFFICER WARD-1(1), JALANDHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
DY. COMMISSIONER OF INCOME TAX, BATHINDA vs SHRI DHEERAJ KHATRI, ABOHAR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
INCOME TAX OFFICER, INCOME TAX OFFICE, FEROZEPUR vs JAGAT AGRO, GURUHARSHAI
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
RAJWANT AULUKH,AMRITSAR vs ITO, WARD 2(1), AMRITSAR, AMRITSAR
FAISAL HAMID,NEW DELHI vs INCOME TAX OFFICER WARD 1, SRINAGAR
IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR (HYBRID COURT) BEFORE SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY, ACCOUNTANT MEMBER I.T.A. No. 121/Asr/2024 Assessment Year: 2012-13 Faisal Hamid 94 Faisal House Gogi Bagh Budgam 190008, Jammu & Kashmir [PAN: AACPH 6184N] (Appellant) Vs. Income Tax Officer, Ward 1, Srinagar (Respondent) Appellant by : Written submissions Respondent by : Sh. Manpreet Singh Duggal, Sr. D.R. I.T.A. No. 122/Asr/2024 Assessment Year:
M/S. SURYA AUTOMOBILES PRIVATE LIMITED,ABOHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SHRI ROHTASH MONGA,FEROZEPUR vs ASSISTANT COMMISIONER OF INCOME TAX CIRCLE, FEROZEPUR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SMT. KAMLA DEVI,HOSHIARPUR vs INCOME TAX OFFICER, HOSHIARPUR
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
SHARAN FOUNDATION,MOGA, PUNJAB vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
SH. UDAYAN DASGUPTA, JUDICIAL MEMBER AND SH. KRINWANT SAHAY (Accountant Member)
VEENA KHINDRI,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
RAHUL KHINDRI,AMRITSAR vs INCOME TAX OFFICER WARD-1 (1), AMRITSAR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SMT. AMANDEEP KAUR W/O SH. BHUPINDER SINGH,NAWANSHAHR vs INCOME TAX OFFICER WARD, NAWANSHAHAR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-I, JALANDHAR vs SHRIMATI JATINDER KAUR ALIAS AMRITA, JALANDHAR
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
SH. JOGESH CHANDER GUPTA,PHAGWARA vs THE ADDL. COMMISSIONER OF INCOME-TAX, PHAGWARA
SHRI UDAYAN DAS GUPTA (Judicial Member), SHRI KRINWANT SAHAY (Accountant Member)
