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ITAT Amritsar Bench
3,228 judgments
BALJIT SINGH,PUNJAB vs ITO, WARD 1(1), BTD, PUNJAB
ITA 354/ASR/2025[2013-14]Status: Disposed1/10/2026AY 2013-14
JAI BABA MAI MAL UPPAL BIRADARI SABHA MANDIR BABA MAI MAL JI ,JAMMU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS ), CHANDIGARH
ITA 966/ASR/2026[2026-2027]Status: Disposed30/9/2026AY 2026-2027
KULDEEP SINGH PLOT NO 44 BABA BUDHA JI AVENUE SULTANWIND ROAD AMRITSAR,AMRITSAR vs INCOME TAX OFFICER WARD-1, TARN TARAN AAYKAR BHAWAN SARHALI ROAD TARN TARAN, TARN TARAN
ITA 327/ASR/2026[2017-2018]Status: Disposed30/9/2026AY 2017-2018
KFORD (KASHMIR FOUNDATION FOR ORGANIZATION RESEARCH AND DEVELOPMENT),SRINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) , CHANDIGARH
ITA 1077/ASR/2026[NA]Status: Disposed30/9/2026
KFORD (KASHMIR FOUNDATION FOR ORGANIZATION RESEARCH AND DEVELOPMENT ),SRINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS) CHANDIGARH, CHANDIGARH
ITA 1070/ASR/2026[NA]Status: Disposed30/9/2026
LALIT KRISHAN DHAM,KAPURTHALA vs ITO (WARD-1), KAPURTHALA
ITA 331/ASR/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
HARPREET SINGH,FEROZEPUR CITY vs INCOME TAX OFFICER WARD-3(1), FEROZEPUR
ITA 814/ASR/2026[2020-2021]Status: Disposed30/9/2026AY 2020-2021
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE -1, JALANDHAR, JALANDHAR vs SH. SUMESH CHADHA, LUDHIANA
ITA 133/ASR/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, JALANDHAR, JALANDHAR vs SMT. GEETA CHADHA, LUDHIANA
ITA 123/ASR/2026[2020-21]Status: Disposed30/9/2026AY 2020-21
SHRI VINAL CHOGGA,RAJOURI vs INCOME TAX O0FFICER WARD-1, JAMMU
ITA 657/ASR/2025[2015-16]Status: Disposed30/9/2026AY 2015-16
SHRI VINAL CHOGGA,RAJOURI vs INCOME TAX OFFICER WARD-1, JAMMU
ITA 656/ASR/2025[2014-15]Status: Disposed30/9/2026AY 2014-15
FAYAZ AHMAD RATHER,GANDERBAL vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 654/ASR/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
SAMRA INDUSTRIES, FARIDKOT,FARIDKOT vs THE ACIT CIRCLE FEROZPUR, JAO ITO WARD 3(1) FEROZEPUR, FEROZEPUR
ITA 506/ASR/2025[2011-2012]Status: Disposed30/9/2026AY 2011-2012
INCOME TAX OFFICER, WARD-1, MOGA, MOGA vs SOHAN LAL & CO., MOGA
ITA 493/ASR/2025[2018-19]Status: Disposed30/9/2026AY 2018-19
BALJIT SINGH,PUNJAB vs ITO, WARD 1(1). BTD, PUNJAB
ITA 358/ASR/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
BALJIT SINGH,PUNJAB vs ITO, WARD 1(1), BTD, PUNJAB
ITA 357/ASR/2025[2016-17]Status: Disposed30/9/2026AY 2016-17
BALJIT SINGH,PUNJAB vs ITO, WARD 1(1), BTD, PUNJAB
ITA 356/ASR/2025[2015-16]Status: Disposed30/9/2026AY 2015-16
BALJIT SINGH,PUNJAB vs ITO, WARD 1(1), BTD, PUNJAB
ITA 355/ASR/2025[2014-15]Status: Disposed30/9/2026AY 2014-15
THE FEROZEPUR CENTRAL CO OPERATIVE BANK,FEROZEPUR vs DCIT CIRCLE III, FEROZEPUR
ITA 1029/ASR/2026[2012-2013]Status: Disposed30/9/2026AY 2012-2013
DAVINDER SINGH,MUKTSAR vs INCOME TAX OFFICER WARD-2(2), SRI MUKTSAR SAHIB
ITA 717/ASR/2025[2017-18]Status: Disposed30/9/2026AY 2017-18
