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ITAT Amritsar Bench
3,228 judgments
SHIROMANI SANT BABA BALWANT SG MATA RANJIT KAUR MEM CHARITABLE TRUST,TANDA vs INCOME TAX OFFICER WARD-(EXEMPTION0, JALANDHAR
ITA 959/ASR/2026[2027-2028]Status: Disposed29/9/2026AY 2027-2028
CHANN GILL ROTARY ACL CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD-( EXEMPTION), AMRITSAR
ITA 942/ASR/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
SHIROMANI SANT BABA BALWANT SG MATA RANJIT KAUR MEM CHARITABLE TRUST,TANDA vs INCOME TAX OFFICER -WARD(EXEMPTION), JALANDHAR
ITA 927/ASR/2026[2027-2028]Status: Disposed29/9/2026AY 2027-2028
SATGURU RAM SINGH SATSANG CHARITABLE SOCIETY,MOGA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 920/ASR/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
SATGURU RAM SINGH SATSANG CHARITABLE SOCIETY,,MOGA vs COMMISSIONER OF INCOME TAX (T EXEMPTIONS ), CHANDIGARH
ITA 919/ASR/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
BIBI KAULAN JI ASEES SANGAT NIWAS TRUST,AMRITSAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 901/ASR/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
BIBI KAULAN JI ASEES SANGAT NIWAS TRUST,AMRITSAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 890/ASR/2026[2026-2027]Status: Disposed29/9/2026AY 2026-2027
SHRI BAWA LAL JI MAHARAJ CHARITABLE SOCIETY,DHIANPUR vs INCOME TAX OFFICER WARD-( EXEMPTION), AMRITSAR
ITA 700/ASR/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
DAVINDRA EDUCATIONAL SOCIETY REGD,AMRITSAR vs INCOME TAX OFFICER WARD-(EXEMPTION), AMRITSAR
ITA 661/ASR/2026[2027-28 onwards]Status: Disposed29/9/2026
DERA LOH LANGAR GURUDWARA SOCIETY,HOSHIARPUR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 652/ASR/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
DAVINDRA EDUCATIONAL SOCIETY REGD,AMRITSAR vs INCOME TAX OFFICER WARD-(EXEMPTION), AMRITSAR
ITA 640/ASR/2026[2027-28]Status: Disposed29/9/2026AY 2027-28
QASMI TRUST,SRINAGAR vs INCOME TAX OFFICER WARD- (EXEMPTIONS), JAMMU
ITA 620/ASR/2026[2026-27]Status: Disposed29/9/2026AY 2026-27
ZAID BIN JAMEEL,JAMMU AND KASHMIR vs DC/ACIT. CENT, CIRCLE SRINAGAR, JAMMU AND KASHMIR
ITA 280/ASR/2026[2022-23]Status: Disposed29/9/2026AY 2022-23
SH. PARAS KUMAR CHHABRA S/O. SH. RAM PARKASH,AMRITSAR vs INCOME TAX OFFICER WARD-1(1), AMRITSAR
ITA 906/ASR/2025[2022-23]Status: Disposed29/9/2026AY 2022-23
RAKESH KUMAR,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 412/ASR/2024[2010-11]Status: Disposed29/9/2026AY 2010-11
RAKESH KUMAR,JALANDHAR vs ITO 1(3), JALANDHAR
ITA 410/ASR/2024[2009-10]Status: Disposed29/9/2026AY 2009-10
PANCHAYTI GAUSHALA BISHANDI ROAD,JAITU vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 192/ASR/2024[2023-24]Status: Disposed29/9/2026AY 2023-24
SATNAM SINGH ,TARN TARAN vs INCOME TAX OFFICER WARD -1 , TARN TARAN
ITA 958/ASR/2026[2017-2018]Status: Disposed28/9/2026AY 2017-2018
PANKISH DHAWAN,TALWANDI BHAI vs INCOME TAX OFFICER, WARD-3(1), FEROZEPUR, FEROZEPUR CANTT
ITA 1074/ASR/2026[2018-19]Status: Disposed28/9/2026AY 2018-19
THE CHHADAURI CO-OP. AGRICULTURAL SERVICE SOCIET LTD. Y,SHAEED BHAGT SINGH NAGAR vs INCOME TAX OFFICER WARD, NAWANSHAHAR
ITA 882/ASR/2025[2016-17]Status: Disposed28/9/2026AY 2016-17