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ITAT Amritsar Bench
3,228 judgments
BASHARAT AHMAD SHAH,RAINAWARI vs ITO WARD-1, SRINAGAR
ITA 874/ASR/2025[2017-18]Status: Disposed28/9/2026AY 2017-18
PALWINDER SINGH,ADAMPUR vs INCOME TAX OFFICER, JALANDHAR
ITA 601/ASR/2025[2009-10]Status: Disposed28/9/2026AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE 1, RAIPUR, NAWA RAIPUR vs SUNIL KUMAR AGRAWAL LLP, RAIGARH
ITA 494/RPR/2026[2021-22]Status: Disposed25/9/2026AY 2021-22
SUNSHINE DEALTRADE PRIVATE LIMITED,KOLKATA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1,, RAIPUR
ITA 212/RPR/2026[2015-2016]Status: Disposed25/9/2026AY 2015-2016
HI TECH POWER AND STEEL LIMITED,RAIPUR vs ACIT/DCIT CENTRAL CIRCLE-1, RAIPUR
ITA 211/RPR/2026[2013-2014]Status: Disposed25/9/2026AY 2013-2014
INCOME TAX OFFICER, RAIPUR vs VARDA ENERGY AND ENGINEERING PVT. LTD., RAIPUR
ITA 11/RPR/2024[2018-19]Status: Disposed25/9/2026AY 2018-19
RAJINDER SINGH,SHAHKOT vs INCOME TAX OFFICER WARD-1(1), JALANDHAR
ITA 215/ASR/2026[2020-21]Status: Disposed17/9/2026AY 2020-21
SHRI MANZOOR AHMAD LONE,PAHALGAM vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 89/ASR/2025[2018-19]Status: Disposed17/9/2026AY 2018-19
SHAHDHAR COPPER INDUSTRIES,SRINAGAR vs INCOME TAX OFFICER WARD-3, SRINAGAR
ITA 721/ASR/2025[2017-18]Status: Disposed17/9/2026AY 2017-18
SHRI MOHMAD AASIM PADDAR,ANANTHNAG vs INCOME TAX OFFICER WARD, UDHAMPUR
ITA 716/ASR/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
NAZIR AHMAD WANI,DANAMAZAR SAFA KADAL vs ITO WARD-1 SRINAGAR, RAJBAGH SRINAGAR
ITA 709/ASR/2025[2016-17]Status: Disposed17/9/2026AY 2016-17
SMT BALJIT KAUR,AMRITSAR vs INCOME TAX OFFICER WARD(1)-, AMRITSAR
ITA 513/ASR/2025[2015-16]Status: Disposed17/9/2026AY 2015-16
ISHFAQ AHMAD ZEHGEER,PAMPOSH COLONY vs ITO, SRINAGAR
ITA 469/ASR/2025[2017-18]Status: Disposed17/9/2026AY 2017-18
ZOLOTO INDUSTRIES,JALANDHAR vs PR.CIT-1, JALANDHAR, JALANDHAR
ITA 224/ASR/2025[2020-21]Status: Disposed17/9/2026AY 2020-21
PUNITA DHAWAN,HARYANA vs CIT (APPEALS)-1, AMRITSAR
ITA 159/ASR/2024[2011-12]Status: Disposed17/9/2026AY 2011-12
SHABIR AHMAD MIR,JANWAR SOPORE vs ITO, SRINAGAR
ITA 159/ASR/2025[2014-2015]Status: Disposed16/9/2026AY 2014-2015
SHABIR AHMAD MIR,JANWARA vs ITO, SRINAGAR
ITA 147/ASR/2025[2016-2017]Status: Disposed16/9/2026AY 2016-2017
SHRI SATPAL SINGH,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, AMRITSAR
ITA 468/ASR/2025[2018-19]Status: Heard10/9/2026AY 2018-19
SOCIAL SKILL DEVELOPMENT SOCIETY, LUDHIANA,LUDHIANA vs CIT EXEMPTIONS, JALANDHAR, JALANDHAR
ITA 460/ASR/2025[2025-26]Status: Heard10/9/2026AY 2025-26
DHARMINDER SETHI,AMRITSAR vs INCOME TAX OFFICER, WARD 2(1), AMRITSAR
ITA 458/ASR/2025[2016-17]Status: Heard10/9/2026AY 2016-17
