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ITAT Amritsar Bench

3,228 judgments

SHRI TARIQ AHMAD SHEIKH,ANANTNAG vs INCOME TAX OFFICER WARD, UDHAMPUR

ITA 390/ASR/2025[2017-18]Status: Heard10/9/2026AY 2017-18

SHRI NAVTEJ SINGH,FARIDKOT vs INCOME TAX OFFICER WARD-3(3), FARIDKOT

ITA 289/ASR/2025[2017-18]Status: Heard10/9/2026AY 2017-18

KULDEEP SINGH,JALALABAD, FAZILKA vs INCOME TAX OFFICER, WARD 2(3), ABOHAR, PUNJAB, ABOHAR, PUNJAB

ITA 163/ASR/2025[2019-20]Status: Heard10/9/2026AY 2019-20

SUKHWANT KAUR SANDHU,JALANDHAR vs INCOME TAX OFFICER WARD 3(2), JALANDHAR

ITA 137/ASR/2025[2017-18]Status: Heard10/9/2026AY 2017-18

SARTAJ AHMAD SOFI,AISHMUQAM vs INCOME TAX OFFICER WARD, ANANTNAG

ITA 691/ASR/2024[2017-2018]Status: Heard10/9/2026AY 2017-2018

INCOME TAX OFFICER, WARD-1, MOGA, MOGA vs THE RASULPUR COOPERATIVE AGRICULTURE SERVICE SOCIETY LTD., RASULPUR

ITA 453/ASR/2024[2017-18]Status: Heard10/9/2026AY 2017-18

SARDARI LAL AGGARWAL,NAWANSHAHR vs INCOME TAX OFFICER, WARD, NAWANSHAHR

ITA 621/ASR/2024[2011-12]Status: Heard9/9/2026AY 2011-12

SARDARI LAL AGGARWAL,NAWANSHAHAR vs INCOME TAX OFFICER WARD, NAWANSHAHR

ITA 620/ASR/2024[2010-11]Status: Heard9/9/2026AY 2010-11

SARDARI LAL AGGARWAL,NAWANSHAHAR vs INCOME TAX OFFICER WARD, NAWANSHAHAR

ITA 619/ASR/2024[2009-10]Status: Heard9/9/2026AY 2009-10

THE JAGRAON COOP SUGAR MILLS LTD., JAGRAON,VPO BUDHEWAL vs ITO WARD-1, MOGA, MOGA

ITA 872/ASR/2025[2012-13]Status: Heard8/9/2026AY 2012-13

LATE BABESH KUMAR THROUGH L/HEIR. SMT ANITA KUMARI,JAMMU vs INCOME TAX OFFICER WARD-1, JAMMU

ITA 454/ASR/2025[2017-18]Status: Heard8/9/2026AY 2017-18

AMIT ARORA,OPP. CHHATWAL PETROL PUMP, AMRITSAR vs WARD 1(1), AMRITSAR, WARD, AMRITSAR

ITA 423/ASR/2025[2021-22]Status: Heard8/9/2026AY 2021-22

SHRI RASHID AHMED BEIGH,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 419/ASR/2025[2021-22]Status: Heard8/9/2026AY 2021-22

SANSKRITI MANDIR,PATHANKOT vs INCOME TAX OFFICER WARD ( EXEMPTIONS), AMRITSAR

ITA 31/ASR/2025[2025-26]Status: Heard8/9/2026AY 2025-26

MALIK CONSTRUCTION COMAPNY,BATOTE vs DEPUTY COMMISSIONER INCOME TAX CIRCLE-1, JAMMU

ITA 477/ASR/2024[2015-16]Status: Heard8/9/2026AY 2015-16

MANZOOR AHMED GANIE C/O PEER MOHALLA YARIPORA KULGAM JAMMU AND KASHMIR,KULGAM vs INCOME TAX OFFICER WARD 2(4) UDHAMPUR VENUS CHOWK DHAR ROAD UDHAMPUR, UDHAMPUR

ITA 9/ASR/2026[2012-2013]Status: Disposed31/8/2026AY 2012-2013

NAGRIK SHIKSHA PARISHAD,BANGA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR

ITA 551/ASR/2026[2026-27]Status: Disposed31/8/2026AY 2026-27

GURDEV TRUST LUDHIANA,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 34/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26

GURKARTAR DHARAM ARTH TRUST NARANGWAL,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 33/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26

INDERMOHAN BHALAI STEEL CHARITABLE TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH

ITA 29/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26