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ITAT Amritsar Bench
3,233 judgments
MANZOOR AHMED GANIE C/O PEER MOHALLA YARIPORA KULGAM JAMMU AND KASHMIR,KULGAM vs INCOME TAX OFFICER WARD 2(4) UDHAMPUR VENUS CHOWK DHAR ROAD UDHAMPUR, UDHAMPUR
ITA 9/ASR/2026[2012-2013]Status: Disposed31/8/2026AY 2012-2013
NAGRIK SHIKSHA PARISHAD,BANGA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 551/ASR/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
GURDEV TRUST LUDHIANA,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 34/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
GURKARTAR DHARAM ARTH TRUST NARANGWAL,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 33/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
INDERMOHAN BHALAI STEEL CHARITABLE TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 29/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
JEMADAR BARYAM SINGH CHARITABLE TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 28/ASR/2026[2025-26]Status: Disposed31/8/2026AY 2025-26
AJANTA EDUCATIONAL TRUST ,AMRITSAR vs CIT (EXEMPTIONS), CHANDIGARH
ITA 276/ASR/2026[2027-28]Status: Disposed31/8/2026AY 2027-28
MATA GURMAIL KAUR CHARITABLE TRUST,LUDHIANA vs CIT EXEMPTIONS CHANDIGARH, CHANDIGARH
ITA 27/ASR/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
TEJ RAM DHARAM PAUL CHARITABLE TRUST,MAUR MANDI vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 194/ASR/2026[2027-28]Status: Disposed31/8/2026AY 2027-28
TEJ RAM DHARAM PAUL CHARITABLE TRUST,MAUR MANDI vs CIT EXEMPTIONS, CHANDIGARH, CHANDIGARH
ITA 188/ASR/2026[2027-28]Status: Disposed31/8/2026AY 2027-28
BABA TEJA SINGH RADHASWAMI SATSANG TRUST,VILLAGE SAIDPUR, BHATTIKAY vs CIT EXEMPTIONS , CHANDIGARH
ITA 185/ASR/2026[2026-27]Status: Disposed31/8/2026AY 2026-27
SHRI RADHE KRISHNA SEWA SAMITI,DISTRICT MANSA vs DCIT/ACIT CIRCLE-I, BATHINDA, BATHINDA
ITA 952/ASR/2025[2025-26]Status: Disposed31/8/2026AY 2025-26
MURTAZA ALI MUMTAZ SAKHIMAIDAN MENDHAR POONCH-185211 JAMMU & KASHMIR,POONCH vs INCOME TAX OFFICER WARD 2(3)-JAMMU, AAYAKAR BHAWAN, RAIL HEAD COMPLEX PANAMA CHOWK DISTT JAMMU, JAMMU
ITA 926/ASR/2025[2017-2018]Status: Disposed31/8/2026AY 2017-2018
LAJWANTI MEDICAL TRUST MOHALLA PRATAPGARH JAMMU,JAMMU vs THE COMMISSIONER OF INCOME TAX APPEAL(EXEMPTIONS)-CHANDIGARH, CHANDIGARH
ITA 916/ASR/2025[2026-2027]Status: Disposed31/8/2026AY 2026-2027
SHRI RADHE KRISHNA SEWA SAMITI,DISTRICT MANSA vs DCIT/ACIT CIRCLE I, BTD, BATHINDA
ITA 898/ASR/2025[2025-26]Status: Disposed31/8/2026AY 2025-26
RAMANA,PHILLAUR vs INCOME TAX OFFICER WARD 1 PHAGWARA, PHAGWARA
ITA 626/ASR/2025[2017-2018]Status: Fixed31/8/2026AY 2017-2018
SRI NANAK CHAND TRUST,JALANDHAR vs INCOME TAX OFFICER EXEMPTION WARD, JALANDHAR, JALANDHAR
ITA 602/ASR/2025[2022-23]Status: Disposed31/8/2026AY 2022-23
MOHAMMAD RAFI DAR,BUDGAM vs ITO, WARD 1, SRINAGAR, SRINAGAR
ITA 589/ASR/2025[2017-18]Status: Disposed31/8/2026AY 2017-18
JATINDER KUMAR MAGOTRA,JAMMU AND KASHMIR vs INCOME TAX OFFICER WARD-1(1), JAMMU
ITA 580/ASR/2025[2012-13]Status: Disposed31/8/2026AY 2012-13
SUKHWINDER SINGH,KAPURTHALA vs ITO, KAPURTHALA
ITA 579/ASR/2025[2017-18]Status: Disposed31/8/2026AY 2017-18