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ITAT Amritsar Bench

3,233 judgments

M/S MAHADEV STONE CRUSHER,HOSHIARPUR vs INCOME TAX OFFICER, HOSHIARPUR

ITA 555/ASR/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE-2, BATHINDA, BATHINDA vs SMT. AMRITPREET KAUR GILL, NEAR HARBHAJAN INSTITUTE

ITA 489/ASR/2025[2017-18]Status: Disposed31/8/2026AY 2017-18

AMRITPREET KAUR GILL,HARBHAJAN INSTITUTE, BATHINDA vs DCIT/ACIT, CIRCLE 2, BATHINDA, DCIT/ACIT, BATHINDA

ITA 440/ASR/2025[2016-17]Status: Disposed31/8/2026AY 2016-17

THE DHANDOWAL COOPERATIVE AGRI MULTI -PURPOSE SOCIETY LIMITED,SHAHKOT vs INCOME TAX OFFICER WARD, NAKODAR

ITA 415/ASR/2025[2016-17]Status: Disposed31/8/2026AY 2016-17

JATINDER KUMAR MAGOTRA,JAMMU KASHMIR vs ITO, JAMMU, JAMMU

ITA 262/ASR/2025[2012-13]Status: Disposed31/8/2026AY 2012-13

M/S. NATIONAL RUBBER AND CHEMICAL INDUSTRIES,JALANDHAR vs INCOME TAX OFFICER WARD-1(1), JALANDHAR

ITA 196/ASR/2025[2018-19]Status: Disposed31/8/2026AY 2018-19

SHRI JATINDER KUMAR MAGOTRA,JAMMU vs INCOME TAX OFFICER WARD-1(1), JAMMU

ITA 439/ASR/2024[2012-13]Status: Disposed31/8/2026AY 2012-13

THE THE HIND SAMACHAR LTD,NEW DELHI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 122/ASR/2017[2012-13]Status: Disposed31/8/2026AY 2012-13

M/S THE HIND SAMACHAR LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR CITY

ITA 90/ASR/2016[2011-12]Status: Disposed31/8/2026AY 2011-12

THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD,, JALANDHAR

ITA 293/ASR/2014[2005-06]Status: Disposed31/8/2026AY 2005-06

THE HIND SAMACHAR LTD,,NEW DELHI vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR

ITA 271/ASR/2014[2010-11]Status: Disposed31/8/2026AY 2010-11

THE HIND SAMACHAR LTD,,NEW DELHI vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR

ITA 269/ASR/2014[2005-06]Status: Disposed31/8/2026AY 2005-06

M/S. THE HIND SAMACHAR LIMITED,JALANDHAR vs THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR CITY

ITA 250/ASR/2014[2005-06]Status: Disposed31/8/2026AY 2005-06

M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX,, JAANDHAR CITY

ITA 238/ASR/2014[2010-11]Status: Disposed31/8/2026AY 2010-11

M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME-TAX,, JAANDHAR CITY

ITA 237/ASR/2014[2009-10]Status: Disposed31/8/2026AY 2009-10

M/S. HIND SAMACHAR LTD.,JALANDHAR vs THE DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 542/ASR/2013[2008-09]Status: Disposed31/8/2026AY 2008-09

M/S. HIND SAMACHAR LIMITED,JAANDHAR CITY vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR

ITA 6/ASR/2012[2007-08]Status: Disposed31/8/2026AY 2007-08

M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JAANDHAR CITY

ITA 198/ASR/2012[2007-08]Status: Disposed31/8/2026AY 2007-08

M/S. HIND SAMACHAR LIMITED,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR

ITA 567/ASR/2011[2004-05]Status: Disposed31/8/2026AY 2004-05

THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD,, JALANDHAR

ITA 525/ASR/2011[2006-07]Status: Disposed31/8/2026AY 2006-07