← All Benches
ITAT Amritsar Bench
3,233 judgments
THE HIND SAMACHAR LTD, DELHI UNIT,NEW DELHI vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 511/ASR/2011[2006-07]Status: Disposed31/8/2026AY 2006-07
M/S. HIND SAMACHAR LTD,,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 504/ASR/2011[2006-07]Status: Disposed31/8/2026AY 2006-07
THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs THE HIND SAMACHAR LTD.,, JALANDHAR
ITA 392/ASR/2011[2003-04]Status: Disposed31/8/2026AY 2003-04
THE HIND SAMACHAR LTD,,JALANDHAR vs THE DY.COMMISSIONER OF INCOMET-AX,, JALANDHAR
ITA 390/ASR/2011[2003-04]Status: Disposed31/8/2026AY 2003-04
THE HIND SAMACHAR LTD,,NEW DELHI vs THE DY.COMMISSIONER OF INCOMET-AX,, JALANDHAR
ITA 352/ASR/2011[2003-04]Status: Disposed31/8/2026AY 2003-04
VIVEK MISSION CHARITABLE TRUST,JALAL BATHINDA vs CIT EXEMPTIONS CHANDIGARH, C R BUILDING HIMALAYA MARG SECTOR
ITA 191/ASR/2026[2026-27]Status: Disposed10/8/2026AY 2026-27
SHRI SHAHMED AHMED S/O. SH. BASHIR AHMED,DODA vs INCOME TAX OFFICER WARD, UDHAMPUR
ITA 578/ASR/2025[2016-17]Status: Disposed10/8/2026AY 2016-17
GURU NANAK TRUST OF EDUCATION THROUGH ITS MANAGING TRUSTEE SUKHWANT SINGH,AMRITSAR vs THE COMMISSIONER OF INCOME-TAX (EXEMPTIONS), CHANDIGARH
ITA 392/ASR/2025[2025-2026]Status: Disposed10/8/2026AY 2025-2026
JAVAID AHMAD,WASHBUG PULWAMA vs INCOME TAX OFFICER WARD, UDHAMPUR
ITA 634/ASR/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
ASHA FABRICS,AMRITSAR vs INCOME TAX OFFICER WARD-2(1), AMRITSAR
ITA 378/ASR/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
ABDUL MAJEED DAR,SRINAGAR vs ITO WARD (1), SRINAGAR, SRINAGAR
ITA 201/ASR/2026[2020-21]Status: Disposed31/7/2026AY 2020-21
IMTIYAZ AHMAD PANDITH,SRINAGAR vs ITO, WARD (1),SRINAGAR, SRINAGAR
ITA 116/ASR/2026[2017-18]Status: Disposed31/7/2026AY 2017-18
MOHD HASSAN,BADGAM vs ITO, WARD 1(1). JAMMU, JAMMU
ITA 115/ASR/2026[2016-17]Status: Disposed31/7/2026AY 2016-17
MR. ABDUL REHMAN KULOO,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
ITA 105/ASR/2026[2015-16]Status: Disposed31/7/2026AY 2015-16
MR. ABDUL REHMAN KULOO,SRTINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
ITA 104/ASR/2026[2014-15]Status: Disposed31/7/2026AY 2014-15
MR.ABDUL REHMAN KULOO,SRTINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR
ITA 103/ASR/2026[2013-14]Status: Disposed31/7/2026AY 2013-14
SHRI VANSHIDHAR GAUSHALA, AIR FORCE STATION ROAD BHISIANA VILLAGE KILLI DISTT BATHINDA,BATHINDA vs THE COMMISSION OF INCOME TAX EXEMPTION S CHANDIGARJ SECTOR 17-E, CHANDIGARH
ITA 978/ASR/2025[2026-2027]Status: Disposed31/7/2026AY 2026-2027
LATE SH RAMAN KUMAR AGGARWAL THROUGH LEGAL HEIR RENU AGGARWAL,GURDASPUR vs DEPUTRY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 936/ASR/2025[2014-15]Status: Disposed31/7/2026AY 2014-15
SUKHWINDER SINGH,PROP. SAGAR SWEET HOUSE JALANDHAR vs INCOME TAX OFFICER, WARD 4(1), JALANDHAR
ITA 852/ASR/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
RASHPAL SINGH 137-C G T ROAD NEW PARTAP NAGAR GURLAL BAZAR SULTANWIND GATE AMRITSAR,AMRITSAR vs INCOME TAX OFFICER WARD 3(3) AMRITSAR MAQBOOL ROAD AMRITSAR, AMRITSAR
ITA 753/ASR/2025[2012-2013]Status: Disposed31/7/2026AY 2012-2013