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ITAT Amritsar Bench
3,233 judgments
RASHPAL SINGH 137-C G T ROAD NEW PARTAP NAGAR GURLAL BAZAR SULTANWIND GATE AMRITSAR,AMRITSAR vs INCOME TAX OFFICER WARD 3(3) AMRITSAR MAQBOOL ROAD AMRITSAR, AMRITSAR
ITA 752/ASR/2025[2012-2013]Status: Disposed31/7/2026AY 2012-2013
ASHA MAHAJAN,HOTEL PANNU INTERNATIONAL vs INCOME TAX OFFICER WARD-2(1), AMRITSAR
ITA 1029/ASR/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
SARYU ARORA,COURT ROAD vs ITO , NEW CR BUILDING
ITA 1027/ASR/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
AMIT MAHAJAN,COURT ROAD vs ITO WARD 2, NEW CR BUILDING
ITA 1026/ASR/2025[2017-18]Status: Disposed31/7/2026AY 2017-18
MALWA GRAMIN BANK (NOW PUNJAB GRAMIN BANK),PREM BASTI ROAD, SANGRUR vs DEPUTY COMMISSIONER OF INCOME TAX, AAYKAR BHAWAN, SUNAM ROAD, SANGRUR
ITA 994/CHANDI/2024[2018-2019]Status: Disposed31/7/2026AY 2018-2019
GURDEV SINGH, NAWANSHAHAR vs INCOME TAX OFFICER WARD-, NAWANSHAHR
ITA 855/ASR/2026[2017-18]Status: Disposed30/7/2026AY 2017-18
GURDEV SINGH, NAWASHAHAR vs INCOME TAX OFFICER WARD-, NAWANSHAHR
ITA 854/ASR/2026[2016-17]Status: Disposed30/7/2026AY 2016-17
GURDEV SINGH,,NAWANSHAHAR vs INCOME TAX OFFICER WARD-, NAWANSHAHAR
ITA 853/ASR/2026[2015-16]Status: Disposed30/7/2026AY 2015-16
GURDEV SINGH,,NAWANSHAHAR vs INCOME TAX OFFICER, WARD, NAWANSHAHAR
ITA 852/ASR/2026[2012-13]Status: Disposed30/7/2026AY 2012-13
GURDEV SINGH ,SBS NAGAR vs INCOME TAX OFFICER -WARD , NAWANSHAHAR
ITA 851/ASR/2026[2010-11]Status: Disposed30/7/2026AY 2010-11
B D BANSAL PUBLIC CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD-( EXEMPTION), AMRITSAR
ITA 561/ASR/2026[2026-27]Status: Disposed30/7/2026AY 2026-27
B D BANSAL PUBLIC CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD-(EXEMPTION), AMRITSAR
ITA 560/ASR/2026[2026-27]Status: Disposed30/7/2026AY 2026-27
MALLI RAM CHARITABLE TRUST ,AMRITSAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS ), CHANDIGARH
ITA 538/ASR/2026[2026-2027]Status: Disposed30/7/2026AY 2026-2027
MALLI RAM CHARITABLE TRUST GUPTA MARKET GURU BAZAR DISTT AMRITSAR,AMRITSAR vs THE CIT EXEMPTIONS SECTOR 17-E CHANDIGARH, CHANDIGARH
ITA 513/ASR/2026[2026-2027]Status: Disposed30/7/2026AY 2026-2027
JYOTVEER SINGH KHORANA,JAMMU vs ITO WARD 2(1) JAMMU, JAMMU
ITA 277/ASR/2026[2014-15]Status: Disposed30/7/2026AY 2014-15
RAHUL GROVER 47, HANUMAN GALI, LAKHDATTA BAZAR, JAMMU ,BAZAR, JAMMU vs THE INCOME TAX OFFICER, WARD 2(2) JAMMU INCOME TAX OFFICE, RAIL HEAD COMPLEX PANNAMA CHOWK, JAMMU, JAMMU
ITA 102/ASR/2026[2012-2013]Status: Disposed30/7/2026AY 2012-2013
THE BASIALA COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED,HOSHIARPUR vs ITO, WARD-1, HOSHIARPUR, HOSHIARPUR
ITA 897/ASR/2025[2019-20]Status: Disposed30/7/2026AY 2019-20
LAKHWINDER SINGH,FARIDKOT vs ITO, WARD-1, FARIDKOT, FARIDKOT
ITA 869/ASR/2025[2018-19]Status: Disposed30/7/2026AY 2018-19
USHA RANI,JALANDHAR vs INCOME TAX OFFICER WARD 4(2), JALANDHAR, JALANDHAR
ITA 863/ASR/2025[2017-18]Status: Disposed30/7/2026AY 2017-18
CASHMEER,UMERHAIR AHMADNAGAR vs INCOME TAX OFFICER, SRINAGAR
ITA 798/ASR/2025[2016-2017]Status: Disposed30/7/2026AY 2016-2017