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ITAT Amritsar Bench

3,234 judgments

THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 421/ASR/2009[2006-07]Status: Disposed7/12/2023AY 2006-07

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE DCIT, JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 39/ASR/2007[2003-04]Status: Disposed7/12/2023AY 2003-04

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

DCIT, JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 328/ASR/2007[2004-05]Status: Disposed7/12/2023AY 2004-05

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 177/ASR/2006[2001-02]Status: Disposed7/12/2023AY 2001-02

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX,JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 272/ASR/2004[1997-98]Status: Disposed7/12/2023AY 1997-98

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE ASSISTANT COMMISSIONER OF INCOME TAX,JALANDHAR vs M/S. SADHU SINGH HAMDARD TRUST, JALANDHAR

ITA 261/ASR/2004[1999-2000]Status: Disposed7/12/2023AY 1999-2000

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S SADHU SINGH HAMDARD TRUST,JALANDHAR vs THE ADDL. COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 129/ASR/2002[1998-99]Status: Disposed7/12/2023AY 1998-99

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S. SADHU SINGH HAMDARD TRUST,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 186/ASR/2001[1994-95]Status: Disposed7/12/2023AY 1994-95

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S. SADHU SINGH HAMDARD TRUST,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 185/ASR/2001[1994-95]Status: Disposed7/12/2023AY 1994-95

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S. SADHU SINGH HAMDARD TRUST,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR

ITA 184/ASR/2001[1993-94]Status: Disposed7/12/2023AY 1993-94

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI TEJPAL SINGH,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 266/ASR/2023[2018-19]Status: Disposed6/12/2023AY 2018-19

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SH. SUNIL GUPTA,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, JAMMU

ITA 77/ASR/2006[1988-89]Status: Disposed6/12/2023AY 1988-89

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SMT. ANURADHA MAHAJAN,JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, JAMMU

ITA 76/ASR/2006[1988-89]Status: Disposed6/12/2023AY 1988-89

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SMT. DHANWANTI DEVI (DECEASED),JAMMU vs ASSISTANT COMMISSIONER OF INCOME TAX, JAMMU

ITA 75/ASR/2006[1988-89]Status: Disposed6/12/2023AY 1988-89

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

VOLUNTARY MEDCARE SOCIETY,SRINAGAR vs INCOME TAX OFFICER ( EXEMPTIONS) WARD, JAMMU

ITA 262/ASR/2023[2018-19]Status: Disposed22/11/2023AY 2018-19

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI BHUPINDER SINGH ( PROP) THE NEST HOTELS & MOTELS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, JALANDHAR

ITA 250/ASR/2023[2011-12]Status: Disposed22/11/2023AY 2011-12

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI AKSHAY KUMAR,PATHANKOT vs INCOME TAX OFFICER WARD- 6 (1), PATHANKOT

ITA 204/ASR/2023[2010-11]Status: Disposed22/11/2023AY 2010-11

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

RAJIV MEHRA,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, LUDHIANA

ITA 172/ASR/2022[2012-13]Status: Disposed22/11/2023AY 2012-13

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI JAI BHAGWAN,MANSA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 271/ASR/2023[2016-17]Status: Heard10/11/2023AY 2016-17

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S. GOLDEN TULIP HOSPITALITY PRIVATE LIMITED,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR

ITA 265/ASR/2023[2019-20]Status: Disposed10/11/2023AY 2019-20

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)