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ITAT Amritsar Bench

3,234 judgments

M/S. GOLDEN TULIP HOSPITALITY PRIVATE LIMITED,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, SRINAGAR

ITA 264/ASR/2023[2014-15]Status: Disposed10/11/2023AY 2014-15

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI MATA VAISHNO DEVI CHARITABLE SOCIETY,KATRA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 259/ASR/2023[2022-23]Status: Disposed10/11/2023AY 2022-23

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI AMIT SINGH,PATHANKOT vs INCOME TAX OFFICER WARD-6 (1), PATHANKOT

ITA 247/ASR/2023[2010-11]Status: Disposed10/11/2023AY 2010-11

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI AMIT SINGH,PATHANKOT vs INCOME TAX OFFICER WARD-6 (1), PATHANKOT

ITA 246/ASR/2023[2010-11]Status: Disposed10/11/2023AY 2010-11

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

CHIEF MANGER, CANRA BANK ( PERSON RESPONSIBLE),JAMMU vs INCOME TAX OFFICER ( TDS ) CIRCLE, JAMMU

ITA 187/ASR/2023[2013-14]Status: Disposed10/11/2023AY 2013-14

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

ASSIATANT COMMISSIONER OF INCOME TAX PHAGWARA CIRCLE, PHAGWARA vs SHRI HARMESH KUMAR, PHILLAUR

ITA 42/ASR/2018[2014-15]Status: Disposed10/11/2023AY 2014-15

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

ASSISTANT COMMISSIONER OF INCOME TAX, PHAGWARA CIRCLE, PHAGWARA vs SHRI CHUNI LAL, PHILLAUR

ITA 40/ASR/2018[2014-15]Status: Disposed10/11/2023AY 2014-15

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE DHAMAI COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED,HOSHIARPUR vs INCOME TAX OFFICER, HOSHIARPUR

ITA 273/ASR/2023[2017-18]Status: Disposed9/11/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI RAMESH CHANDER GUPTA,DODA vs INCOME TAX OFFICER WARD, UDHAMPUR

ITA 268/ASR/2023[2017-18]Status: Disposed9/11/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

INCOME TAX OFFICER WARD-1 (1), JALANDHAR vs SHRI ANIL KUMAR WASON, JALANDHAR

ITA 164/ASR/2023[2014-15]Status: Disposed9/11/2023AY 2014-15

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

GURU NANAK MILK PRODUCTS,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 132/ASR/2022[2016-17]Status: Disposed9/11/2023AY 2016-17

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI SAROOP HARI,HOSHIARPUR vs INCOME TAX OFFICER WARD- 4, HOSHIARPUR

ITA 10/ASR/2021[2011-12]Status: Disposed9/11/2023AY 2011-12

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S J P INDUSTRIES,JALABAD vs DY. COMMISSIONER OF INCOME TAX CIRCLE - II, BATHINDA

ITA 69/ASR/2019[2013-14]Status: Disposed9/11/2023AY 2013-14

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MEASAGE J.P. INDUSTRIES.,JALALABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA

ITA 305/ASR/2019[2010-11]Status: Disposed9/11/2023AY 2010-11

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MESERS J.P INDUSTRIES,JALALABAD vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA

ITA 239/ASR/2018[2014-15]Status: Disposed9/11/2023AY 2014-15

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S J. P. INDUSTRIES,JALALABAD vs ACIT, CIRCLE - II, BATHINDA

ITA 212/ASR/2017[2013-14]Status: Disposed9/11/2023AY 2013-14

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE DY. COMMISSIONER OF INCOME TAX, AMRITSAR. vs SH. JAIMAL SINGH, L/H. SH. PREM CHAND, TARN TARAN

ITA 82/ASR/2016[2008-09]Status: Disposed9/11/2023AY 2008-09

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARAWAL KHEWAJI TRUST,FARIDKOT vs THE INCOME TAX OFFICER, FARIDKOT

ITA 558/ASR/2015[1994-95]Status: Disposed9/11/2023AY 1994-95

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARWAL KHEWAJI TRUST,FARIDKOT vs THE DY. COMMISSIONER OF INCOME-TAX, FEROZEPUR

ITA 730/ASR/2013[2010-11]Status: Disposed9/11/2023AY 2010-11

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARWAL KHEWAJI TRUST,FARIDKOT vs THE DY. COMMISSIONER OF INCOME-TAX, FEROZEPUR

ITA 729/ASR/2013[2009-10]Status: Disposed9/11/2023AY 2009-10

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)