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ITAT Amritsar Bench

3,234 judgments

MAHARWAL KHEWAJI TRUST,FARIDKOT vs THE ASSTT. COMMISSIONER OF INCOME-TAX, FEROZEPUR

ITA 728/ASR/2013[2008-09]Status: Disposed9/11/2023AY 2008-09

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARWAL KHEWAJI TRUST,FARIDKOT vs THE ASSTT. COMMISSIONER OF INCOME-TAX, FEROZEPUR

ITA 727/ASR/2013[2007-08]Status: Disposed9/11/2023AY 2007-08

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARWAL KHEWAJI TRUST,FARIDKOT vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-III, FEROZEPUR

ITA 547/ASR/2009[2006-07]Status: Disposed9/11/2023AY 2006-07

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARAWAL KHEWAJI TRUST,FARIDKOT vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-III, FEROZEPUR

ITA 546/ASR/2009[2005-06]Status: Disposed9/11/2023AY 2005-06

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARAWAL KHEWAJI TRUST,FARIDKOT vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-III, FEROZEPUR

ITA 545/ASR/2009[2004-05]Status: Disposed9/11/2023AY 2004-05

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MAHARAWAL KHEWAJI TRUST,FARIDKOT vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-III, FEROZEPUR

ITA 544/ASR/2009[2003-04]Status: Disposed9/11/2023AY 2003-04

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

INDU MAHAJAN,AMRITSAR vs DEPUTY COMMISSIONER OF TAX CIRCLE-5, AMRITSAR

ITA 243/ASR/2023[2017-18]Status: Disposed8/11/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI LALIT AGGARWAL,KATHUA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU

ITA 256/ASR/2023[2017-18]Status: Disposed7/11/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI OM PARKASH ( HUF),NAWANSHAHR vs INCOME TAX OFFICER WARD, NAWANSHAHR

ITA 257/ASR/2023[2017-18]Status: Disposed31/10/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

THE DESIGNERS,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR

ITA 254/ASR/2023[2018-19]Status: Disposed31/10/2023AY 2018-19

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

ATC LOGISTICAL SOLUTIONS PRIVATE LIMITED,DELHI vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, AMRITSAR

ITA 241/ASR/2023[2017-18]Status: Disposed31/10/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI MOHAMMAD YAQOOB BANDAY,BUDGAM vs INCOME TAX OFFICER WARD-1, SRINAGAR

ITA 212/ASR/2023[2017-18]Status: Disposed31/10/2023AY 2017-18

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI DAWARKA DASS,JALALABAD ( W) vs INCOME TAX OFFICER WARD-2 (4), ABOHAR

ITA 258/ASR/2023[2012-13]Status: Disposed30/10/2023AY 2012-13

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

SHRI MOHAMMAD ABBAS ASHRAF,SRINAGAR vs INCOME TAX OFFICER WARD -1, SRINAGAR

ITA 207/ASR/2023[2012-13]Status: Disposed30/10/2023AY 2012-13

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MEASEG. SURINDER SAT AGRO FOODS,JALALABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA

ITA 304/ASR/2019[2013-14]Status: Disposed30/10/2023AY 2013-14

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

MEASAGE. SURINDER SAT AGRO FOODS,JALALABAD vs DEPUTY COMMISSIONER OF INCOME TAX-CIRCLE-II, BATHINDA

ITA 303/ASR/2019[2010-11]Status: Disposed30/10/2023AY 2010-11

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S SURINDER SAT AGRO FOODS,JALALABAD vs THE ASSTT. COMMISSIONER OF INCOME TAX, BATHINDA

ITA 214/ASR/2017[2013-14]Status: Disposed30/10/2023AY 2013-14

DR. M. L. MEENA, ACCOUNTANT MEMBER AND SH. ANIKESH BANERJEE (Judicial Member)

M/S SHANKAR RICE & GENERAL MILLS,MOGA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE, MOGA

ITA 205/ASR/2023[2017-18]Status: Heard6/10/2023AY 2017-18

SHRI AMRIT LAL BATRA,SRINAGAR vs THE DY. COMMISSIONER OF INCOME-TAX-3, SRINAGAR

ITA 482/ASR/2014[2010-11]Status: Disposed6/10/2023AY 2010-11

SHRI SHADI LAL JAIN,JALANDHAR vs INCOME TAX OFFICER WARD II (2), JALANDHAR

ITA 59/ASR/2013[1998-99]Status: Disposed6/10/2023AY 1998-99