← All Benches
ITAT Amritsar Bench
3,234 judgments
SH. AMRIT LAL BATRA, PROP.,SRINAGAR vs THE ADDITIONAL COMMISSIONER OF INCOME-TAX, JAMMU
ITA 211/ASR/2013[2007-08]Status: Disposed6/10/2023AY 2007-08
SMT. BHARTI SINGH,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR
ITA 226/ASR/2023[2011-12]Status: Disposed21/9/2023AY 2011-12
SMT. BHARTI SINGH,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR
ITA 222/ASR/2023[2013-14]Status: Disposed21/9/2023AY 2013-14
SMT. BHARTI SINGH,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR
ITA 221/ASR/2023[2012-13]Status: Disposed21/9/2023AY 2012-13
SHRI MOHD MANZOOR,RAJOURI vs INCOME TAX OFFICER WARD -2 (3), JAMMU
ITA 166/ASR/2022[2017-18]Status: Heard21/9/2023AY 2017-18
THE HIND SAMACHAR LIMITED, DELHI UNIT,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -3, JALANDHAR
ITA 733/ASR/2017[2014-15]Status: Disposed21/9/2023AY 2014-15
THE HIND SAMACHAR LIMITED, DELHI UNIT,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -3, JALANDHAR
ITA 732/ASR/2017[2013-14]Status: Disposed21/9/2023AY 2013-14
THE HIND SAMACHAR LTD,NEW DELHI vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 270/ASR/2014[2009-10]Status: Disposed21/9/2023AY 2009-10
FIRST INTERNATIONAL BUSINESS LTD.,JALANDHAR vs INCOME TAX OFFICER, JALANDHAR
ITA 46/ASR/2023[2012-13]Status: Heard20/9/2023AY 2012-13
JAMMU & KASHMIR STATE AGRO INDUSTRIES DEVELOPMENT CORPORATION LIMITED,SRINAGAR vs INCOME TAX OFFICER WARD-II, SRINAGAR
ITA 249/ASR/2023[2012-13]Status: Heard20/9/2023AY 2012-13
SHRI AJAY BALI,SAMBA vs INCOME TAX OFFICER WARD, SAMBA
ITA 245/ASR/2023[2017-18]Status: Disposed20/9/2023AY 2017-18
SHRI JASHANDEEP SINGH SIDHU,BATHINDA vs INCOME TAX OFFICER WARD- 1 (3), BATHINDA
ITA 11/ASR/2023[2010-11]Status: Heard20/9/2023AY 2010-11
M/S RAM SARAN DASS KISHORI LAL CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD- (EXEMPTIONS), AMRITSAR
ITA 163/ASR/2020[2013-14]Status: Disposed20/9/2023AY 2013-14
M/S RAM SARAN DASS KISHORI LAL CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD- (EXEMPTIONS)), AMRITSAR
ITA 162/ASR/2020[2012-13]Status: Disposed20/9/2023AY 2012-13
M/S RAM SARAN DASS KISHORI LAL CHARITABLE TRUST,AMRITSAR vs INCOME TAX OFFICER WARD ( EXEMPTIONS), AMRITSAR
ITA 161/ASR/2020[2011-12]Status: Disposed20/9/2023AY 2011-12
SHRI JASHANDEEP SINGH SIDHU,BATHINDA vs INCOME TAX OFFICER WARD-1(3), BATHINDA
ITA 310/ASR/2019[2010-11]Status: Heard20/9/2023AY 2010-11
MEASEG SARAF ELECTRICALS PRIVATE LIMITED,RAMPURA PHUL vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 286/ASR/2019[2014-15]Status: Heard20/9/2023AY 2014-15
MESERS IMPROVEMENT TRUST,FAZILKA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1(EXEMPTIONS), CHANDIGARH
ITA 307/ASR/2018[2014-15]Status: Disposed20/9/2023AY 2014-15
M/S RAM SARAN DASS KISHORI LAL CHARITABLE TRUST,AMRITSAR. vs INCOME TAX OFFICER (EXEMPTIONS), AMRITSAR.
ITA 27/ASR/2017[2007-08]Status: Disposed20/9/2023AY 2007-08
RAM SARAN DASS KISHORI LAL CHARITABLE TRUST,AMRITSAR. vs THE INCOME TAX OFFICE, AMRITSAR.
ITA 230/ASR/2015[2005-06]Status: Disposed20/9/2023AY 2005-06
