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ITAT Amritsar Bench

3,234 judgments

SH. RAM SARAN DASS KISHORI LAL,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.

ITA 275/ASR/2014[2006-07]Status: Disposed20/9/2023AY 2006-07

SH. RAM SHARAN DASS,AMRITSAR. vs THE JOINT COMMISSIONER OF INCOME-TAX, AMRITSAR.

ITA 103/ASR/2014[2003-04]Status: Disposed20/9/2023AY 2003-04

SMT. BHARTI SINGH,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR

ITA 223/ASR/2023[2015-16]Status: Heard18/9/2023AY 2015-16

M/S. NOBAL WELFARE SOCIETY,FAZILKA vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH

ITA 234/ASR/2023[2022-23]Status: Disposed15/9/2023AY 2022-23

M/S. NOBAL WELFARE SOCITY,FAZILKA vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH

ITA 233/ASR/2023[2022-23]Status: Disposed15/9/2023AY 2022-23

SHRI RAJ KUMAR,ABOHAR vs ASSISTANT COMISSIOER OF INCOME TAX CIRCLE-1, BATHINDA

ITA 150/ASR/2023[2018-2019]Status: Disposed15/9/2023AY 2018-2019

SHRI SHAM SUNDER AGGARWAL,KAPURTHALA vs INCOME TAX OFFICER WARD-2, KAPURTHALA

ITA 239/ASR/2023[2011-12]Status: Heard14/9/2023AY 2011-12

SHRI VIJAY KUMAR,GARHSHANKAR vs INCOME TAX OFFICER WARD-1, HOSIARPUR

ITA 27/ASR/2023[2015-16]Status: Disposed13/9/2023AY 2015-16

M/S. ORACLE CONSTRUCTIONS,SRINAGAR vs INCOME TAX OFFICER ( TDS), SRINAGAR

ITA 244/ASR/2023[2013-14]Status: Disposed13/9/2023AY 2013-14

THE DHAMAI COOPERATIVE AGRICULTURE SERVICE SOCIETY LIMITED,HOSHIARPUR vs INCOME TAX OFFICER WARD, HOSHIARPUR

ITA 238/ASR/2023[2020-21]Status: Disposed13/9/2023AY 2020-21

SHRI TARSEM SINGH,HOSHIARPUR vs INCOME TAX OFFICER WARD -4, HOSHIARPUR

ITA 210/ASR/2023[2011-12]Status: Disposed13/9/2023AY 2011-12

INCOMETAX OFFICER WARD-2(1), AMRITSAR vs KULWANT LAL SHARMA, AMRITSAR

ITA 208/ASR/2023[2018-19]Status: Disposed13/9/2023AY 2018-19

SHRI RAVINDER SACHDEVA,AMRITSAR vs INCOME TAX OFFICER WARD-5 (4), AMRITSAR

ITA 202/ASR/2023[2012-13]Status: Disposed13/9/2023AY 2012-13

SHRI AMRIK SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-4 (1), AMRITSAR

ITA 170/ASR/2023[2012-13]Status: Disposed13/9/2023AY 2012-13

M/S SHARP CHUKS AND MACHINES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 169/ASR/2023[2017-18]Status: Disposed13/9/2023AY 2017-18

SARFROSH FOUNDATION,MOGA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 144/ASR/2023[2022-23]Status: Disposed13/9/2023AY 2022-23

SARFROSH FOUNDATION,MOGA vs INCOME TAX OFFICER ( EXEMPTIONS), JALANDHAR

ITA 128/ASR/2023[2022-23]Status: Disposed13/9/2023AY 2022-23

SHRI ABDUL RASHID BUTT,KISHTWAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-I, JAMMU

ITA 144/ASR/2022[2018-19]Status: Disposed13/9/2023AY 2018-19

SHRI SUBASH CHANDER GUPTA & SONS,JAMMU vs PRINCIPAL COMMISSINER OF INCOME TAX, SRINAGAR

ITA 37/ASR/2021[2015-16]Status: Disposed13/9/2023AY 2015-16

SHRI SANJAY MITTAL PROP,JALANDHAR vs INCOME TAX OFFICER WARD 2(4), JALANDHAR

ITA 32/ASR/2021[2017-18]Status: Disposed13/9/2023AY 2017-18