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ITAT Amritsar Bench
3,234 judgments
SHRI AMRITPAL SINGH (PROP),JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX- 1, JALANDHAR
ITA 425/ASR/2019[2014-15]Status: Disposed13/9/2023AY 2014-15
SH.GAURAV AGGARWAL,GURDAS PUR vs DY.COMMISSIONER OF INCOME TAX, AMRITSAR
ITA 35/ASR/2019[2014-15]Status: Disposed13/9/2023AY 2014-15
SMT. DEEPTI AGGARWAL,GURDAS PUR vs DY COMMISSIONER OF INCOME TAX, AMRITSAR
ITA 34/ASR/2019[2014-15]Status: Disposed13/9/2023AY 2014-15
SH. RAMAN KUMAR AGGARWAL,GURDAS PUR vs DY. COMMISSIONER OF INCOME TAX, AMRITSAR
ITA 33/ASR/2019[2015-16]Status: Disposed13/9/2023AY 2015-16
M/S RAMAN KUMAR AGGARWAL,GURDASPUR vs DY. COMMISSIONER .OF. INCOME. TAX, AMRITSAR
ITA 32/ASR/2019[2014-15]Status: Disposed13/9/2023AY 2014-15
SHRI RAKESH SADANA,JALANDHAR vs INCOME TAX OFFICER WARD1(3), JALANDHAR
ITA 202/ASR/2018[20014-15]Status: Disposed13/9/2023
M/S CITI PLAZA,JALANDHAR vs INCOME TAX OFFICER, WARD 3(1), JALANDHAR
ITA 356/ASR/2017[2006-07]Status: Disposed13/9/2023AY 2006-07
MILLENNIUM REAL ESTATE DEVELOPERS PVT. LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 653/ASR/2016[2012-13]Status: Disposed13/9/2023AY 2012-13
SHRI BUNTY KUMAR,RAJOURI vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 215/ASR/2023[2018-19]Status: Disposed12/9/2023AY 2018-19
M/S SANTOSH FOUNDATION,RAMPURA PHUL vs COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 286/ASR/2017[2017-18]Status: Disposed12/9/2023AY 2017-18
SMT. SURINDER KAUR BADAL,DISTT. MUKTSAR. vs THE DY. COMMISSIONER OF INCOME-TAX., BATHINDA
ITA 422/ASR/2013[2002-03]Status: Disposed12/9/2023AY 2002-03
RAM SARAN DASS KISHORE LAL CHARITABLE TRUST,AMRITSAR vs COMMISSIONER OF INCOME TAX-I, AMRITSAR
ITA 324/ASR/2010[2010-2011]Status: Disposed12/9/2023AY 2010-2011
MAHARISHI DAYANAND MATH,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH
ITA 229/ASR/2023[2023-24]Status: Disposed31/8/2023AY 2023-24
SHRI SHIV SHAKTI MANDIR,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 228/ASR/2023[2023-24]Status: Disposed31/8/2023AY 2023-24
MANAGING COMMITTEEE SWAMI PREMANAD MAHAVIDYALAYA,MUKERIAN vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH
ITA 227/ASR/2023[2023-24]Status: Disposed31/8/2023AY 2023-24
SHRI KIRANJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD-4 (3), AMRITSAR
ITA 216/ASR/2023[2010-11]Status: Disposed31/8/2023AY 2010-11
SHRI RAJESH KUMAR,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 201/ASR/2023[2018-19]Status: Disposed31/8/2023AY 2018-19
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE -1, JALANADHAR vs M/S KAPIL BATRA FILM PRODUCTION HOUSE PRIVATE LIMITED, JALANDHAR
ITA 59/ASR/2022[2013-14]Status: Disposed31/8/2023AY 2013-14
MR.VISHAL BATRA,`LUDHIANA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, LUDHIANA
ITA 54/ASR/2021[2015-16]Status: Disposed31/8/2023AY 2015-16
SHRI PAWAN KUMAR MAHAJAN,PATHANKOT vs INCOME TAX OFFICER WARD-3, PATHANKOT
ITA 96/ASR/2023[2012-13]Status: Disposed30/8/2023AY 2012-13