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ITAT Amritsar Bench

3,234 judgments

SHRI RANJEET SINGH,BATHINDA vs INCOME TAX OFFICER WARD-1 (1), BATHINDA

ITA 91/ASR/2023[2016-17]Status: Disposed30/8/2023AY 2016-17

SHRI JASWANT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD - 4 (3), JALANDHAR

ITA 220/ASR/2023[2010-11]Status: Disposed30/8/2023AY 2010-11

SHRI JASWANT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD -4, PHAGWARA

ITA 219/ASR/2023[2010-11]Status: Disposed30/8/2023AY 2010-11

SHRI JASWANT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD -4(3), JALANDHAR

ITA 218/ASR/2023[2010-11]Status: Disposed30/8/2023AY 2010-11

SHRI JASWANT SINGH,JALANDHAR vs INCOME TAX OFFICER WARD -4, PHAGWARA

ITA 217/ASR/2023[2010-011]Status: Disposed30/8/2023AY 2010-011

SHRI DARSHAN KUMAR GARG,BATHINDA vs DEPUTY COMMISSIONER OF INCOE TAX CIRCLE-1, BATHINDA

ITA 200/ASR/2023[2016-17]Status: Disposed30/8/2023AY 2016-17

M/S CONSTRUCATIONENGINEERS,SRINAGAR vs ASSISTAN COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR

ITA 141/ASR/2020[1998-99]Status: Disposed30/8/2023AY 1998-99

SHRI HARBANS SINGH,BATHINDA vs INCOME TAX OFICER, WARD1(30, BATHINDA

ITA 285/ASR/2018[2009-10]Status: Disposed30/8/2023AY 2009-10

SHRI IQBAL SHEIKH,SRINAGAR vs INCOME TAX OFFICEER, SRINAGAR

ITA 176/ASR/2019[2010-11]Status: Disposed29/8/2023AY 2010-11

SHRIMATI SHANTI DEVI,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE, JAMMU

ITA 404/ASR/2018[2014-15]Status: Disposed29/8/2023AY 2014-15

M/S. LOVING PAWS FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH

ITA 225/ASR/2023[2023-24]Status: Disposed28/8/2023AY 2023-24

M/S. LOVING PAWS FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH

ITA 224/ASR/2023[2023-24]Status: Disposed28/8/2023AY 2023-24

SHRI RAJESH TIWARI,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR

ITA 84/ASR/2022[2012-13]Status: Disposed28/8/2023AY 2012-13

SH. VIJAY KUMAR,JAMMU vs THE INCOME-TAX OFFICER, JAMMU

ITA 282/ASR/2012[2003-04]Status: Disposed28/8/2023AY 2003-04

SHRI BHARAT ARORA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCL-2E, JALANDHAR

ITA 196/ASR/2023[2011-12]Status: Disposed25/8/2023AY 2011-12

SHER-E- KASHMIR COLLAGE OF EDUCATION ( UNIT OF ) PIR PANCHAL EDUCATION TRUST,JAMMU vs INCOME TAX OFFICER WARD, JAMMU

ITA 190/ASR/2023[2009-10]Status: Heard25/8/2023AY 2009-10

SHRI RAKESH KUMAR,BATALA vs INCOME TAX OFFICER WARD -2, BATALA

ITA 166/ASR/2023[2012-13]Status: Disposed25/8/2023AY 2012-13

ESS ESS KAY ENGINEERING COMPANY PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE -4, JALANDHAR

ITA 143/ASR/2023[2017-18]Status: Disposed25/8/2023AY 2017-18

EDUMUST,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH

ITA 138/ASR/2023[2021-22]Status: Disposed25/8/2023AY 2021-22

EDUMUST,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTION), CHANDIGARH

ITA 137/ASR/2023[2021-22]Status: Disposed25/8/2023AY 2021-22