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ITAT Amritsar Bench

3,234 judgments

SURJIT MEMORIAL EDUCATIONAL SOCIETY,FEROZEPUR vs INCOME TAX OFFICER ( TDS), AMRITSAR

ITA 129/ASR/2023[2017-18]Status: Disposed25/8/2023AY 2017-18

SHRI SURINDER SINGH,AMRITSAR vs INCOME TAX OFFICER WARD 3(4), AMRITSAR

ITA 576/ASR/2019[2010-11]Status: Disposed25/8/2023AY 2010-11

M/S J.R.D. INTERNATIONAL PVT. LTD,DELHI vs DY. COOMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 201/ASR/2019[2015-16]Status: Disposed25/8/2023AY 2015-16

M/S. J.R.D. INTERNATIONAL .PVT. LTD,DELHI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 200/ASR/2019[2014-15]Status: Disposed25/8/2023AY 2014-15

M/S. J.R.D. INTERNATIONAL PVT LTD.,DELHI vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR

ITA 199/ASR/2019[2013-14]Status: Disposed25/8/2023AY 2013-14

SHRI HARJINDER SINGH SANDHU,JALANDHAR vs INCOME TAX OFFICER, WARD-2, PHAGWARA

ITA 543/ASR/2018[2010-11]Status: Disposed25/8/2023AY 2010-11

M/S ALTAB TRADERS,KASHMIR vs THE INCOME TAX OFFICER, BARAMULLA.

ITA 58/ASR/2017[2012-13]Status: Disposed25/8/2023AY 2012-13

SHRI PAWAN KUMAR,JALANDHAR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 21/ASR/2023[2019-20]Status: Disposed23/8/2023AY 2019-20

M/S. IOL FOUNDATION,LUDHIANA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDUGARH

ITA 209/ASR/2023[2023-24]Status: Disposed23/8/2023AY 2023-24

M/S AKKI BAI OSWAL TRUST,LUDHIANA vs INCOME TAX OFFICER ( EXEMPTIONS), JALANDHAR

ITA 206/ASR/2023[2022-23]Status: Disposed23/8/2023AY 2022-23

SHRI PAWAN KUMAR,JALANDHAR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 20/ASR/2023[2018-19]Status: Disposed23/8/2023AY 2018-19

SHRI PAWAN KUMAR,JALANDHAR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 19/ASR/2023[2017-18]Status: Disposed23/8/2023AY 2017-18

SHRI PAWAN KUMAR,JALANDHAR CANTT vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 18/ASR/2023[2016-17]Status: Disposed23/8/2023AY 2016-17

ESS ESS KAY ENGINEERING COMPANY PRIVATE LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR

ITA 172/ASR/2023[2020-21]Status: Disposed23/8/2023AY 2020-21

SHRI PAWAN KUMAR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 17/ASR/2023[2015-16]Status: Disposed23/8/2023AY 2015-16

SHRI PAWAN KUMAR,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 16/ASR/2023[2014-15]Status: Disposed23/8/2023AY 2014-15

SHRI GURMEET SINGH,BATHINDA vs INCOME TAX OFFICER WARD- 1 ( 3), BATHINDA

ITA 148/ASR/2023[2017-18]Status: Disposed23/8/2023AY 2017-18

SHRI GURMEET SINGH,BATHINDA vs INCOME TAX OFFICER WARD-1 (3), BATHINDA

ITA 147/ASR/2023[2017-18]Status: Disposed23/8/2023AY 2017-18

SHRI AJAYA KUMAR CHADDA,JALANDHAR vs INCOME TAX OFFICER WARD-1 (1), JALANDHAR

ITA 146/ASR/2023[2015-16]Status: Disposed23/8/2023AY 2015-16

SMT. AMANPREET KAUR,AMRITSAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR

ITA 65/ASR/2022[2017-18]Status: Disposed23/8/2023AY 2017-18