← All Benches
ITAT Amritsar Bench
3,234 judgments
SUKHMANI SOCIETY FOR CITIZEN SERVICES,BATHINDA vs INCOME TAX OFFICER (EXEMPTION) WARD, AMRITSAR
ITA 486/ASR/2019[2014-15]Status: Disposed23/8/2023AY 2014-15
SKHMANI SOCIETY FOR CITIZEN SERVICES,BATHINDA vs INCOME TAX OFFICER ( EXEMPTIONS), WARD, AMRITSAR
ITA 485/ASR/2019[2013-14]Status: Disposed23/8/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE- 3, SRINAGAR vs MEASAGE SAIFCO CEEMENTS PRIVATE LIMITED, SRINAGAR
ITA 451/ASR/2019[2013-14]Status: Disposed23/8/2023AY 2013-14
M/S J R AGRO TECH PRIVATE LIMITED,GURDASPUR vs DY COMMISSIONER OF INCOME TAX, AMRITSAR
ITA 4/ASR/2019[2013-14]Status: Disposed23/8/2023AY 2013-14
DEPUTY COMMISSIONER OF INCOME CENTRAL CIRCLE, AMRITSAR vs MEASAGE J.R. AGROTECH PRIVATE LIMITED, GURDASPUR
ITA 314/ASR/2019[2016-17]Status: Disposed23/8/2023AY 2016-17
M/S. J R. AGRO TECH. PVT. LTD,GURDASPUR vs DY. COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 219/ASR/2019[2016-17]Status: Disposed23/8/2023AY 2016-17
MESERS ARJUN MALL RETAIL HOLDING PVT.LTD,JALANDHAR vs INCOME TAX OFFICER WARD-1, PHAGWARA
ITA 88/ASR/2018[2014-15]Status: Disposed23/8/2023AY 2014-15
MSESRS ARJUN MALL RETAIL HOLDING PVT,LTD,JALANDHAR vs INCOME TAX OFICER WARD-1, PHAGWARA
ITA 87/ASR/2018[2012-13]Status: Disposed23/8/2023AY 2012-13
SHRI DHARMINDER SINGH,AMRITSAR vs INCOME TAX OFICER, WARD-4 (1), AMRITSAR
ITA 127/ASR/2018[2010-11]Status: Disposed23/8/2023AY 2010-11
INCOME TAX OFFICER, WARD 5(2), AMRITSAR vs SH. INDER PAL SINGH AHUJA, AMRITSAR
ITA 654/ASR/2017[2003-04]Status: Disposed23/8/2023AY 2003-04
OASIS AGRO INFRA LIMITED,BATHINDA vs PR. COMMISSIONER OF INCOME TAX, BATHINDA
ITA 210/ASR/2017[2013-14]Status: Disposed23/8/2023AY 2013-14
S INDER PAL SINGH AHUJA,AMRITSAR. vs THE DY.COMMISSIONER OF INCOMET-AX, AMRITSAR.
ITA 359/ASR/2011[2003-04]Status: Disposed23/8/2023AY 2003-04
M/S. VIVEK PRINTS,AMRITSAR vs INCOME TAX OFFICER, AMRITSAR
ITA 437/ASR/2009[2005-06]Status: Disposed23/8/2023AY 2005-06
SHRI MAHARAJA AGGARSAIN VIKAS TRUST,MANSA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 77/ASR/2023[2023-24]Status: Disposed21/8/2023AY 2023-24
SHRI AMRIK SINGH,MANSA vs INCOME TAX OFFICER WARD- 1 (4), MANSA
ITA 198/ASR/2023[2021-22]Status: Disposed21/8/2023AY 2021-22
SHRI RAJESH SONDHI,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 188/ASR/2023[2018-19]Status: Disposed21/8/2023AY 2018-19
WALIA CONSTRUCATION COMPANY,PATHANKOT vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 139/ASR/2023[2017-18]Status: Disposed21/8/2023AY 2017-18
SHRI HARJOT SINGH,GURDASPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX ( CENTRAL ), LUDHAIANA
ITA 130/ASR/2023[2018-19]Status: Disposed21/8/2023AY 2018-19
SHRI SURJIT SINGH,NAWANSHAHR vs INCOME TAX OFFICER, NAWANSHAHR
ITA 91/ASR/2022[2000-01]Status: Disposed21/8/2023AY 2000-01
SHRI SURJIT SINGH,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 90/ASR/2022[1999-2000]Status: Disposed21/8/2023AY 1999-2000
