← All Benches
ITAT Amritsar Bench
3,234 judgments
SHRI NAVRAJ SINGH S/O SHRI. SURJIT SINGH,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 89/ASR/2022[2000-01]Status: Disposed21/8/2023AY 2000-01
SURJIT MEMORIAL EDUCATIONAL SOCIETY,FEROZEPUR vs INCOME TAX OFFICER WARD ( EXEMPTIONS), AMRITSAR
ITA 189/ASR/2022[2015-16]Status: Disposed21/8/2023AY 2015-16
MESERS ARYA MODEL SCHOOL,MOGA vs INCOME TAX OFFICER, (EXEMPTIONS), JALANDHAR
ITA 553/ASR/2018[2013-14]Status: Disposed21/8/2023AY 2013-14
MESERS ARYA MODEL HIGH SCHOOL,MOGA vs INCOME TAX OFFICER(EXEMPTIONS), JALANDHAR WARD, JALANDHAR
ITA 552/ASR/2018[2012-13]Status: Disposed21/8/2023AY 2012-13
SHRIMATI BANEET KAUR BHASIN,JALANDHAR vs INCOME TAX OFFICER WARD-1(1), JALANDHAR
ITA 251/ASR/2018[2009-10]Status: Disposed21/8/2023AY 2009-10
M/S ARYA MODEL HIGH SCHOOL,MOGA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 60/ASR/2017[2012-13]Status: Disposed21/8/2023AY 2012-13
MUKESH MEHRA,AMRITSAR vs THE INCOME-TAX OFFICER, WARD - 1(2), AMRITSAR
ITA 528/ASR/2017[2010-11]Status: Disposed21/8/2023AY 2010-11
SH. SHAM LAL,CHANDIGARH vs D.C.I.T, CENTRAL CIRCLE, AMRITSAR
ITA 267/ASR/2017[2009-10]Status: Disposed21/8/2023AY 2009-10
M/S ARYA MODEL HIGH SCHOOL,MOGA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 13/ASR/2017[2013-14]Status: Disposed21/8/2023AY 2013-14
GURDEV SINGH,SBS NAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 308/ASR/2016[2011-12]Status: Heard21/8/2023AY 2011-12
THE INCOME-TAX OFFICER, JALANDHAR vs SMT. BANEET KAUR BHASIN, JALANDHAR
ITA 263/ASR/2014[2009-10]Status: Disposed21/8/2023AY 2009-10
SMT. BANEET KAUR BHASIN,JALANDHAR vs THE INCOME-TAX OFFICER, JALANDHAR
ITA 246/ASR/2014[2009-10]Status: Disposed21/8/2023AY 2009-10
SH. SUBASH CHANDER SEHGAL,MOGA vs INCOME TAX OFFICER. WARD - 2, MOGA
ITA 76/ASR/2019[2010-11]Status: Disposed17/8/2023AY 2010-11
SH. SUBASH CHANDER SEHAGL,MOGA vs INCOME TAX OFFICER WARD. -2, MOGA
ITA 75/ASR/2019[2009-10]Status: Disposed17/8/2023AY 2009-10
SH. SUBASH CHANDER SEHGAL,MOGA vs INCOME TAX OFFICER WARD -2, MOGA
ITA 74/ASR/2019[2008-09]Status: Disposed17/8/2023AY 2008-09
M/S. BAINS COOPERATIVE THRIFT AND CREDIT SOCIETY,HOSHIARPUR vs INCOME TAX OFFICER WARD-1 (1), HOSHIARPUR
ITA 133/ASR/2023[2018-19]Status: Disposed8/8/2023AY 2018-19
RAJOURI DEVELOPMENT AUTHORITY,RAJOURI vs INCOME TAX OFFICER ( TDS), JAMMU
ITA 186/ASR/2023[2014-15]Status: Disposed7/8/2023AY 2014-15
RAJOURI DEVELOPMENT AUTHORITY,RAJOURI vs INCOME TAX OFFICER ( TDS), JAMMU
ITA 185/ASR/2023[2013-14]Status: Disposed7/8/2023AY 2013-14
HINDU CO-OPERATIVE BANK LIMITED,PATHANKOT vs DEPUTY COMMISSIONER OF INCOME TAX (CENTRAL CIECLE 1), AMRITSAR
ITA 104/ASR/2023[2020-2021]Status: Disposed7/8/2023AY 2020-2021
M/S LEISURE EXPORT WORLDWIDE,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 3/ASR/2022[2017-18]Status: Disposed7/8/2023AY 2017-18