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ITAT Amritsar Bench
3,234 judgments
SHRI NAVRAJ HANS,MUMBAI vs INCOME TAX OFFICER WARD-3 (5), JALANDHAR
ITA 164/ASR/2022[2014-15]Status: Disposed7/8/2023AY 2014-15
SHRI JASBIR SINGH,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 133/ASR/2022[2019-20]Status: Disposed7/8/2023AY 2019-20
SMT. PRITPAL KAUR,LUDHIANA vs INCOME TAX OFFICER WARD 4(3), JALANDHAR
ITA 59/ASR/2021[2010-11]Status: Disposed7/8/2023AY 2010-11
SHRI ONKAR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, WARD-3, HOSHIARPUR
ITA 48/ASR/2018[2008-09]Status: Disposed7/8/2023AY 2008-09
SHRI ONKAR SINGH,HOSHIARPUR vs INCOME TAX OFFICER, WARD-3, HOSHIARPUR
ITA 47/ASR/2018[2007-08]Status: Disposed7/8/2023AY 2007-08
GHULAM MOHAMAD BHATT,SRINAGAR vs INCOME TAX OFFICER, ANANTNAG
ITA 443/ASR/2017[2009-10]Status: Disposed7/8/2023AY 2009-10
GHULAM MOHAMAD BHATT,SRINAGAR vs INCOME TAX OFFICER, ANANTNAG
ITA 442/ASR/2017[2008-09]Status: Heard7/8/2023AY 2008-09
SH. SUKHDEV SINGH,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 276/ASR/2016[2009-10]Status: Heard7/8/2023AY 2009-10
SH. BALVIR SINGH,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 275/ASR/2016[2009-10]Status: Heard7/8/2023AY 2009-10
SHRI GURDEV SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA
ITA 30/ASR/2023[2010-11]Status: Disposed4/8/2023AY 2010-11
SHRI ASHWANI KUMAR,AMRITSAR vs INCOME TAX OFFICER WARD-1, BATALA
ITA 189/ASR/2023[2020-21]Status: Disposed4/8/2023AY 2020-21
AAMINA CHARITABLE TRUST,PULWAMA vs INCOME TAX OFFICER ( EXEMPTIONS), JAMMU
ITA 162/ASR/2023[2019-20]Status: Disposed4/8/2023AY 2019-20
SHRI ATMA RAM,NAKODAR vs INCOME TAX OFFIECER WARD, NAKODAR
ITA 141/ASR/2023[2017-18]Status: Disposed4/8/2023AY 2017-18
M/S. ACTION BATTERIES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR
ITA 124/ASR/2023[2020-21]Status: Disposed4/8/2023AY 2020-21
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- II, BATHINDA vs MEASAGE JAGTAR SINGH PRABHDAYAL, FAZILKA
ITA 408/ASR/2019[2014-15]Status: Disposed4/8/2023AY 2014-15
SHRI JAGTAR SINGH PRABHDAYAL,JALALABAD vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-II, BATHINDA
ITA 398/ASR/2019[2014-15]Status: Disposed4/8/2023AY 2014-15
M/S LUDHIANA DISTRICT CRIKET ASSOCATION,LUDHIANA vs INCOME TAX OFFICER (EXEMPTION),WARD, JALANDHAR
ITA 22/ASR/2019[2015-16]Status: Disposed4/8/2023AY 2015-16
M/S. PUNJAB IRON & STEEL COMPANY LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 75/ASR/2023[2008-09]Status: Disposed3/8/2023AY 2008-09
M/S. WORLDWIDE FOURTUNE HOMES,KATHUA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 197/ASR/2023[2018-19]Status: Disposed3/8/2023AY 2018-19
SHRI AVTAR SINGH THROUGH L/HEAIR SHRI GURTEJ SINGH,KAPURTHALA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 165/ASR/2023[2018-19]Status: Disposed3/8/2023AY 2018-19