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ITAT Amritsar Bench
3,234 judgments
THE PHAMBRA MULTIPURPOSE CO-OP SOCIETY LIMITED,SHAHEED BHAGAT SINGH NAGAR vs INCOME TAX OFFICER ( TDS), JALANDHAR
ITA 142/ASR/2023[2014-15]Status: Disposed3/8/2023AY 2014-15
SHRI MANJIT SINGH,HOSHIARPUR vs INCOME TAX OFFICER WARD, DASUYA
ITA 132/ASR/2023[2015-16]Status: Disposed3/8/2023AY 2015-16
JAMMU AND KASHMIR TRADE PROMOTON ORGANIZATION,SRINAGAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 38/ASR/2020[2019-20]Status: Disposed3/8/2023AY 2019-20
SH.ASHOK KUMAR,MOGA vs INCOME TAX OFFICER, MOGA
ITA 25/ASR/2019[2007-08]Status: Disposed3/8/2023AY 2007-08
SH. FARUKH JEHAN ZEB,SRINAGAR vs INCOME TAX OFFICER, ANANT NAG
ITA 444/ASR/2017[2008-09]Status: Disposed3/8/2023AY 2008-09
SHRI INDERPAL SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 203/ASR/2018[2005-06]Status: Disposed2/8/2023AY 2005-06
SHRI GAUSHALA BHAWAN CHARITABLE TRUST,MANSA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 81/ASR/2023[2023-24]Status: Disposed1/8/2023AY 2023-24
SHRI GAUSHALA BHAWAN CHARITABLE TRUST,MANSA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 80/ASR/2023[2023-24]Status: Disposed1/8/2023AY 2023-24
SHRI HAR HAR MAHADEV SEWA MANDAL,MANSA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 79/ASR/2023[2022-23]Status: Disposed1/8/2023AY 2022-23
SHRI HAR HAR MAHADEV SEWA MANDAL,MANSA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 78/ASR/2023[2023-24]Status: Disposed1/8/2023AY 2023-24
J & K WOMENS CORPORATION LIMITED,JAMMU vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 164/ASR/2020[2020-21]Status: Disposed1/8/2023AY 2020-21
SH. RENU ARORA,JAMMU vs THE DY COMMISSIONER OF INCOME TAX, JAMMU
ITA 48/ASR/2017[2009-10]Status: Disposed1/8/2023AY 2009-10
THE INCOME-TAX OFFICER, MUKTSAR vs M/S. MAKKAR COTTON MILLS, MUKTSAR
ITA 504/ASR/2014[2006/07]Status: Disposed1/8/2023
HINDUSTAN WELFARE BLOOD DONOR CLUB,PHAGWARA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 195/ASR/2023[2023-24]Status: Disposed27/7/2023AY 2023-24
HINDUSTAN WELFARE BLOOD DONOR CLUB,PHAGWARA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 194/ASR/2023[2023-24]Status: Disposed27/7/2023AY 2023-24
LAKSHYA FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 193/ASR/2023[2023-24]Status: Disposed27/7/2023AY 2023-24
LAKSHAYA FOUNDATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 192/ASR/2023[2023-24]Status: Disposed27/7/2023AY 2023-24
INCOME TAX OFFICER WARD-1, HOSHIAPUR vs SHRI HARPINDER SINGH GILL, HOSHIARPUR
ITA 163/ASR/2023[2017-18]Status: Disposed27/7/2023AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI MADAN LAL, SHAHKOT
ITA 28/ASR/2022[2013-14]Status: Disposed27/7/2023AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI MADAN LAL, SHAHKOT
ITA 27/ASR/2022[2012-13]Status: Disposed27/7/2023AY 2012-13