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ITAT Amritsar Bench

3,234 judgments

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI MADAN LAL, SHAHKOT

ITA 26/ASR/2022[2011-12]Status: Disposed27/7/2023AY 2011-12

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI MADAN LAL, SHAHKOT

ITA 25/ASR/2022[2010-11]Status: Disposed27/7/2023AY 2010-11

INCOME TAX OFFICER ( TDS) -1, JALANDHAR vs SHRI MADAN LAL, SHAHKOT

ITA 24/ASR/2022[2009-10]Status: Disposed27/7/2023AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs SHRI MADAN LAL, SHAHKOT

ITA 23/ASR/2022[2008-09]Status: Disposed27/7/2023AY 2008-09

SHRI KHURSHID AHMED WANI S/O GULAM MOHD WANI,SRINAGAR vs INCOME TAX OFFICER WARD-2, SRINAGAR

ITA 191/ASR/2023[2012-13]Status: Disposed26/7/2023AY 2012-13

SH BARINDERJIT SINGH L/H OF SMT RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 184/ASR/2023[2017-18]Status: Disposed26/7/2023AY 2017-18

SH BARINDERJIT SINGH L/H OF SMT RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 183/ASR/2023[2016-17]Status: Disposed26/7/2023AY 2016-17

SH BARINDEJIT SINGH L/H OF SMT. RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 182/ASR/2023[2015-16]Status: Disposed26/7/2023AY 2015-16

SH BARINDERJIT SINGH L/H OF SMT RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 181/ASR/2023[2014-15]Status: Disposed26/7/2023AY 2014-15

SH BARINDERJIT SINGH L/H OF SMT. RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 180/ASR/2023[2013-14]Status: Disposed26/7/2023AY 2013-14

SH BARINDERJIT SINGH L/H OF SMT RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 179/ASR/2023[2017-18]Status: Disposed26/7/2023AY 2017-18

SH BARINDERJIT SINGH L/H OF SMT. RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 178/ASR/2023[2016-17]Status: Disposed26/7/2023AY 2016-17

SH BARINDERJIT SINGH L/H OF SMT. RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 177/ASR/2023[2015-16]Status: Disposed26/7/2023AY 2015-16

SH. BARINDERJIT SINGH L/H OF SMT. RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 176/ASR/2023[2014-15]Status: Disposed26/7/2023AY 2014-15

SH. BARINDERJIT SINGH L/H OF SMT. RANJIT KAUR,KAPURTHALA vs INCOME TAX OFFICER WARD-1, KAPURTHALA

ITA 175/ASR/2023[2013-14]Status: Disposed26/7/2023AY 2013-14

SHRI MANMOHAN SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 171/ASR/2023[2018-19]Status: Disposed26/7/2023AY 2018-19

SHRI GHULAM MOHD SHEIKH,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR

ITA 168/ASR/2023[2017-18]Status: Disposed26/7/2023AY 2017-18

SHRI ARNESH KUMAR SHAKAR EX. MLA,HOSHIARPUR vs INCOME TAX OFFICER WARD, DASUYA

ITA 6/ASR/2021[2010-11]Status: Disposed26/7/2023AY 2010-11

SHRI RAVINDER SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 9/ASR/2020[2017-18]Status: Disposed26/7/2023AY 2017-18

SHRI RAVINDER SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 8/ASR/2020[2016-17]Status: Disposed26/7/2023AY 2016-17