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ITAT Amritsar Bench

3,234 judgments

SHRI RAVINDER SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 7/ASR/2020[2015-16]Status: Disposed26/7/2023AY 2015-16

SHRI RAVINDER SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 6/ASR/2020[2013-14]Status: Disposed26/7/2023AY 2013-14

SHRI RAVINDER SINGH,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 5/ASR/2020[2012-13]Status: Disposed26/7/2023AY 2012-13

SHRI MURLI MANOHAR,JALANDHAR vs ASSISTANT COMMISSIONEER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR

ITA 556/ASR/2019[2016-17]Status: Disposed26/7/2023AY 2016-17

SHRI MURLI MANOHAR,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, JALANDHAR

ITA 555/ASR/2019[2015-16]Status: Disposed26/7/2023AY 2015-16

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU vs M/S MOHD ASRAF SHEIKH, JAMMU

ITA 212/ASR/2019[2015-16]Status: Disposed26/7/2023AY 2015-16

SHRI KATTAR SINGH,GIDDERBAHA vs INCOME TAX OFFICER WARD 2 (2), MUKTSAR

ITA 64/ASR/2018[2009-10]Status: Disposed26/7/2023AY 2009-10

THE FEROZPUR CANTT PRIMARY CO-OP AGRI DEV. BANK LIMITED,FEROZPUR vs DEPUTY COMMISSIONER OF INCOME TAX, RANGE (III), FEROZPUR

ITA 524/ASR/2018[2015-16]Status: Disposed26/7/2023AY 2015-16

SHRI SUKHEV SINGH,BATHINDA vs INCOME TAX OFFICER, WARD 1(2), BATHINDA

ITA 146/ASR/2018[2009-10]Status: Disposed26/7/2023AY 2009-10

SHRIMATI AMARJIT KAUR W/O BUGAR SINGH,MANSA vs INCOME TAX OFFICER WARD 1(4), MANSA

ITA 1/ASR/2018[2009-10]Status: Disposed26/7/2023AY 2009-10

F I L INDUSTRIES PRIVATE LIMITED,SRINAGAR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU

ITA 72/ASR/2023[2014-15]Status: Disposed25/7/2023AY 2014-15

NEW LIGHT FACILITY MANAGEMENT,JLANDHAR vs INCOME TAX OFFICER WARD -4 (3), JALANDHAR

ITA 140/ASR/2023[2020-21]Status: Disposed18/7/2023AY 2020-21

GULMARG DEVLOPMENT AUTHORITY,BARAMULA vs INCOME TAX OFFICER ( TDS), SRINAGAR

ITA 111/ASR/2023[2019-20]Status: Disposed18/7/2023AY 2019-20

SHRI SHAM LAL & SONS,AMRITSAR vs PRINCIPAL COMMISSIONER OF INOME TAX CENTRAL, LUDHIANA

ITA 103/ASR/2023[2019-20]Status: Disposed18/7/2023AY 2019-20

SHRI MOHD AMIN MALIK,JAMMU vs INCOME TAX OFFICER WARD-2(1), JAMMU

ITA 99/ASR/2020[2011-12]Status: Disposed18/7/2023AY 2011-12

SHRI AMARJEET SINGH,JAMMU vs INCOME TAX OFFICER WARD-2 (1), JAMMU

ITA 60/ASR/2020[2008-09]Status: Disposed18/7/2023AY 2008-09

SHRI DARSHAN PAL SINGH GAREWAL,LUDHIANA vs DEPUTY COMMISSIONER OF INCME TAX CENTRAL CIRCLE-1, JALANDHAR

ITA 389/ASR/2019[2013-14]Status: Disposed18/7/2023AY 2013-14

SHRI BALBIR SINGH M/S JAIDEEP GIFT CENTRE TAPTEJ SINGH MARKET,MOGA vs ADDITIONAL COMMISSIONER OF INCOME TAX MOGA RANGE MOGA, MOGA

ITA 746/ASR/2017[2011-12]Status: Disposed18/7/2023AY 2011-12

SHRI BALBIR SINGH M/S JAIDEEP GIFT CENTRE, TAPTEJ SINGH MARKET,MOGA vs ADDITIONAL COMMISSIONER OF INCOME TAX MOGA RANGE, MOGA

ITA 745/ASR/2017[2011-12]Status: Disposed18/7/2023AY 2011-12

INDERJIT KAUR SHAH,CHNDIGARH vs INCOME TAX OFFICER WARD-2 ( 2), JALANDHAR

ITA 83/ASR/2023[2011-12]Status: Disposed17/7/2023AY 2011-12