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ITAT Amritsar Bench

3,234 judgments

SHRI RAJAN SHARMA C/O MEEK ENTERPRISES,PHAGWARA vs INCOME TAX OFFICER, PHAGWARA

ITA 53/ASR/2023[2014-15]Status: Disposed17/7/2023AY 2014-15

SUNITA JAIN,KAPURTHALA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR

ITA 125/ASR/2023[2017-18]Status: Disposed17/7/2023AY 2017-18

SHRI DEEPAK SETIA, JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 112/ASR/2023[2019-2020]Status: Disposed17/7/2023AY 2019-2020

MR RUDER MANI WALIA,JALANDHAR vs INCOME TAX OFFICER WARD-2 (3), JALANDHAR

ITA 257/ASR/2022[2017-18]Status: Disposed17/7/2023AY 2017-18

THE INCOME TAX OFFICER, SAMBA vs SH. ASHOK KUMAR SHARMA, SAMBA

ITA 475/ASR/2016[2013-14]Status: Disposed17/7/2023AY 2013-14

SHRI NIRMAL SINGH S/O SHRI NIRANJAN SINGH,FARIDKOT vs INCOME TAX OFFICER WARD-1, FARIDKOT

ITA 52/ASR/2023[2012-13]Status: Disposed14/7/2023AY 2012-13

SHRI NIRMAL SINGH S/ O SHRI NIRANJAN SINGH,FARIDKOT vs INCOME TAX OFFICER WARD -3 (4), FARIDKOT

ITA 51/ASR/2023[2012-13]Status: Disposed14/7/2023AY 2012-13

SHRI SATNAM SINGH,KAPURTHALA vs JOINT COMMISSIONER OF INCOME TAX ( OSD) CENTRAL CIRCLE -1, JALANDHAR

ITA 155/ASR/2023[2016-17]Status: Disposed14/7/2023AY 2016-17

SHRI SATNAM SINGH,KAPURTHALA vs JOINT COMMISSIONER OF INCOME TAX ( OSD) CENTRAL CIRCLE-, JALANDHAR

ITA 154/ASR/2023[2015-16]Status: Disposed14/7/2023AY 2015-16

SHRI SATNAM SINGH,KAPURTHALA vs JOINT COMMISSIONER OF INCOME TAX ( OSD) CENTRAL CIRCLE-1, JALANDHAR

ITA 153/ASR/2023[2013-14]Status: Disposed14/7/2023AY 2013-14

M/S BLUE CITY TOWNSHIP & COLONIZERS,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.

ITA 90/ASR/2017[2009-10]Status: Disposed14/7/2023AY 2009-10

SHRI INDERJIT BAJAJ,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JALANDHAR

ITA 76/ASR/2023[2020-21]Status: Disposed11/7/2023AY 2020-21

M/S. GILL RICE MILL,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-3, LUDHIANA

ITA 121/ASR/2023[2017-18]Status: Disposed11/7/2023AY 2017-18

M/S. SHOWKAT ALI KHATAI,SRINAGAR vs INCOME TAX OFFICER WARD-3(3), SRINAGAR

ITA 97/ASR/2019[2009-10]Status: Disposed11/7/2023AY 2009-10

MEASAGE G. G OILS & FATS PRIVATE LIMITED,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE- 1, BATHINDA

ITA 513/ASR/2019[2016-17]Status: Disposed11/7/2023AY 2016-17

MESERS G.G CONTINEENTAL TRADES PVT.LTD,BATHINDA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-I, BATHINDA

ITA 189/ASR/2018[2014-15]Status: Disposed11/7/2023AY 2014-15

M/S. RAJ DEV,KOTKAPURA vs INCOME TAX OFFICER WARD-1, FARIDKOT

ITA 93/ASR/2023[2012-13]Status: Disposed10/7/2023AY 2012-13

SHRI MOHAMMAD SIDIQ MUSTAQ AHMED,SRINAGAR vs ADDITIONAL COMMISSIONER OF INCOME TAX, SRINAGAR

ITA 259/ASR/2022[2018-19]Status: Heard10/7/2023AY 2018-19

EKAM WINES,BATHINDA vs INCOME TAX OFFICER WARD- 1 (1), BATHINDA

ITA 161/ASR/2023[2017-18]Status: Disposed7/7/2023AY 2017-18

SHRI GAMDOOR SINGH,MANSA vs INCOME TAX OFFICER WARD- 1 (5), MANSA

ITA 149/ASR/2023[2013-14]Status: Disposed7/7/2023AY 2013-14