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ITAT Amritsar Bench
3,234 judgments
SHRI ASHIQ HUSSAIN NAJAR,SRINAGAR vs INCOME TAX OFFICER WARD- 3 (1), SRINAGAR
ITA 13/ASR/2023[2012-13]Status: Disposed7/7/2023AY 2012-13
BANI MEDICAL ENTERPRISES,AMRITSAR vs PRINCIPAL COMMISIONER OF INCOME TAX -1, AMRITSAR
ITA 78/ASR/2022[2017-18]Status: Disposed7/7/2023AY 2017-18
KASMIR CONCERN FOUNDATION,BUDGAM vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 252/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
KASMIR CONCERN FOUNDATION,BUDGAM vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 251/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
J AND K STATE WELFARE INSTITUTE,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 250/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
J AND K STATE WELFARE INSTITUTE,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 249/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
MOHAMMADIA YATEEM TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIOS), CHANDIGARH
ITA 248/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
MOHAMMADIA YATEEM TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 247/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
MADAD CHARITABLE TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 246/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
MADAD CHARITABLE TRUST,SRI NAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 245/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
SHRI MAHDUL MUSLIMAT EDUCATIONAL TRUST,BARAMULA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 244/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
SHRI MAHDUL MULIMAT EDUCATIONAL TRUST,BARAMULA vs COMMIISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 243/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
SHRI ANSAR UL NISSA,BARARMULA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 242/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
SHRI ANSAR UL NISSA,BARAMULA vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 241/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
Y S MAKHDOOMI MEMORIAL EDUCATIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 240/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
Y S MAKHDOOMI MEMORIAL EDUCATIONAL TRUST,SRINAGAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 239/ASR/2022[2022-23]Status: Disposed7/7/2023AY 2022-23
DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR vs SHRI BHUPINDER SINGH. M/S NOVELTY SWEETS, AMRITSAR
ITA 196/ASR/2022[2019-20]Status: Disposed7/7/2023AY 2019-20
M/S BINDRA DEVELOPERS PRIVATE LIMITED,FEROZEPUR vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE, FEROZEPUR
ITA 190/ASR/2022[2017-18]Status: Disposed7/7/2023AY 2017-18
SHRI HARBANS SINGH MANN,MANSA vs INCOME TAX OFFICER WARD-1 (4), MANSA
ITA 129/ASR/2022[2010-10]Status: Disposed7/7/2023AY 2010-10
INCOME TAX OFFICER WARD-1 (2), BATHINDA vs M/ S ALTIUS SALES PRIVATE LIMITED, BATHINDA
ITA 709/ASR/2019[2015-16]Status: Disposed7/7/2023AY 2015-16
