← All Benches
ITAT Amritsar Bench
3,234 judgments
JOINT COMMISSIONER OF INCOME TAX (OSD) CIRCLE-3, FEROZEPUR vs MEASAGE OM SONS MARKETING PRIVATE LIMITED, FARIDKOT
ITA 407/ASR/2019[2015-16]Status: Disposed7/7/2023AY 2015-16
SHRI. NITIN PAL SINGH,JALANDHAR vs INCOME TAX OFFICER WARD-3(3), JALANDHAR
ITA 65/ASR/2018[2013-14]Status: Disposed7/7/2023AY 2013-14
INCOME TAX OFFICER WARD-3(5), JALANDHAR vs SHRI NITIN PAL SINGH, JALANDHAR
ITA 46/ASR/2018[2013-14]Status: Disposed7/7/2023AY 2013-14
THE TRANS ASIAN INDUSTRIES EXPOSITION PVT. LTD,SRINAGAR vs THE ASSESING OFFICER(TDS), SRINAGAR
ITA 753/ASR/2014[2012-13]Status: Disposed7/7/2023AY 2012-13
THE INCOME TAX OFFICER (TDS), SRINAGAR vs M/S TRANS ASIA INDUSTRIES EXPOSITION (P) LTD, SRINAGAR
ITA 751/ASR/2014[2013-14]Status: Disposed7/7/2023AY 2013-14
GLITTERS FOREVER HOUSE KEEPING SERVICE PRIVATE LIMITED,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 99/ASR/2023[2018-19]Status: Disposed6/7/2023AY 2018-19
GLITTERS FOREVER HOSE KEEPING SERVICE PRIVATE LIMITED,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 100/ASR/2023[2020-21]Status: Disposed6/7/2023AY 2020-21
SHRI VIJAY KUMAR SINGHLA,MANSA vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, AMRITSAR
ITA 100/ASR/2022[2012-13]Status: Disposed6/7/2023AY 2012-13
SHRI MUZAFFAR JAN PAMPORI,SRINAGRAR vs INCOME TAX OFFICER WARD -3 ( 2), SRINAGAR
ITA 134/ASR/2023[2009-10]Status: Disposed22/6/2023AY 2009-10
SHRI FAYAZ AHMED KADLA,SRINAGAR vs INCOME TAX OFFICER WARD- 1, SRINAGAR
ITA 113/ASR/2023[2017-18]Status: Disposed22/6/2023AY 2017-18
GULMARG DEVLOPMENT AUTHORITY,BARAMULA vs INCOME TAX OFFICER ( TDS), SRINAGAR
ITA 109/ASR/2023[2016-17]Status: Disposed22/6/2023AY 2016-17
GULMARG DEVLOPMENT AUTHORITY,BARAMULA vs INCOME TAX OFICER ( TDS), SRINAGAR
ITA 108/ASR/2023[2015-16]Status: Disposed22/6/2023AY 2015-16
GULMARG DEVLOPMENT AUTHORITY,BARAMULA vs INCOME TAX OFFICER ( TDS), SRINAGAR
ITA 107/ASR/2023[2013-14]Status: Disposed22/6/2023AY 2013-14
SMT. PARMINDER KAUR BRAR,KOTKAPURA vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 72/ASR/2022[2011-12]Status: Disposed22/6/2023AY 2011-12
TELECOM COMMUNICATIONS,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, SRINAGAR
ITA 238/ASR/2022[2015-16]Status: Disposed22/6/2023AY 2015-16
SHRI KIRANJIT SINGH,AMRITSAR vs INCOME TAX OFFICER WARD -4(3), AMRITSAR
ITA 723/ASR/2019[2010-11]Status: Disposed22/6/2023AY 2010-11
THE MUKTSAR CENTRAL CO-OP BANK LIMITED,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 354/ASR/2018[2014-15]Status: Disposed22/6/2023AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA vs MESERS THE MUKTSAR CENTRAL CO-OP BANK LIMITED, MUKTSAR
ITA 313/ASR/2018[2014-15]Status: Disposed22/6/2023AY 2014-15
SHRI VARINDER KUMAR,BATALA vs INCOME TAX OFFICER WARD-2, BATALA
ITA 54/ASR/2023[2010-11]Status: Disposed21/6/2023AY 2010-11
SMT. SATINDER KAUR,JALANDHAR vs INCOME TAX OFFICER WARD-2 (4), JALANDHAR
ITA 136/ASR/2023[2009-10]Status: Disposed21/6/2023AY 2009-10
