← All Benches
ITAT Amritsar Bench
3,234 judgments
M/S. EXCELLENT CONCERNS,KATHUA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, JAMMU
ITA 102/ASR/2023[2018-19]Status: Disposed21/6/2023AY 2018-19
SAVRAJ ENTERPRISES,SAMBA vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU
ITA 101/ASR/2023[2017-18]Status: Disposed21/6/2023AY 2017-18
JOINT COMMISSIONER OF INCOME TAX (OSD) CENTRAL CIRCLE-1, JALANDHAR vs SHRI AMAR SINGH EDUCATIONAL CHARITABE TRUST, JALANDHAR
ITA 47/ASR/2021[2016-17]Status: Disposed21/6/2023AY 2016-17
SH. BALWINDER SINGH KOHLI,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 87/ASR/2017[2013-14]Status: Disposed21/6/2023AY 2013-14
SH. DARSHAN PAL SINGH GREWAL,LUDHIANA vs D.C.I.T., CENTRAL CIRCLE-II, JALANDHAR
ITA 266/ASR/2017[2013-14]Status: Disposed21/6/2023AY 2013-14
THE JHINGRAN COOP MULTIPURPOSE SERVICE SOCIETY LIMITED,NAWANSHAHR vs INCOME TAX OFFICER ( TDS), JALANDHAR
ITA 64/ASR/2023[2015-16]Status: Disposed20/6/2023AY 2015-16
MR. TIRLOK NATH MAHAJAN,LUDHIANA vs INCOME TAX OFFICER, JAMMU
ITA 47/ASR/2023[2011-12]Status: Disposed20/6/2023AY 2011-12
SH. MANJIT SINGH,SHAHKOT vs INCOME TAX OFFICER WARD-4, PHAGWARA
ITA 126/ASR/2023[2009-10]Status: Disposed20/6/2023AY 2009-10
SHRI SHAM LAL SHARMA,JAMMU vs INCOME TAX OFFICER WARD-1 (1), JAMMU
ITA 123/ASR/2023[2018-19]Status: Disposed20/6/2023AY 2018-19
SHRI SUKHBIR SINGH BEDI,GURDASPUR vs INCOME TAX OFFICER WARD, GURDASPUR
ITA 122/ASR/2023[2017-18]Status: Disposed20/6/2023AY 2017-18
SWAMI GANGA GIRI JANTA GIRLS COLLEGE,RAIKOT vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 87/ASR/2022[2012-13]Status: Disposed20/6/2023AY 2012-13
DIMLPE KHANNA D/O KRISHAN KUMAR BEHL,AMRITSAR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, AMRITSAR
ITA 63/ASR/2022[2017-18]Status: Disposed20/6/2023AY 2017-18
SHRI RAVINDER SACHDEVA,AMRITSAR vs INCOME TAX OFFICER WARD -5 (4), AMRITSAR
ITA 263/ASR/2022[2012-13]Status: Disposed20/6/2023AY 2012-13
M/S CONTINENTAL CONSTRUCTION COMPANY,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU
ITA 93/ASR/2020[2011-12]Status: Disposed20/6/2023AY 2011-12
SWAMI GANGA GIRI JANTA GIRLS COLLEGE,RAIKOT vs INCOME TAX OFFICER (EXEMPTIONS) WARD, JALANDHAR
ITA 715/ASR/2019[2016-17]Status: Disposed20/6/2023AY 2016-17
LATE JASBIR SINGH RAI THROUGH LEAGAL HEIAR SHRI JAGIR SINGH RAI,NAWANSHAHAR vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 604/ASR/2019[2010-11]Status: Disposed20/6/2023AY 2010-11
SHRI SWAMI GANGA GIRI JANTA GIRLS COLLEGE,RAIKOOT vs DEPUTY COMMISSIONER OF INCOME TAX (CPC), BANGALORE
ITA 454/ASR/2019[2015-16]Status: Disposed20/6/2023AY 2015-16
SHRI AJAY KUMAR,AMRITSAR vs INCOME TAX OFFICER WARD- 1 (1), AMRITSAR
ITA 448/ASR/2019[2017-18]Status: Disposed20/6/2023AY 2017-18
MESSEAG. ZUM ZUM HARDWARE.,SRINAGAR vs IBNCOME TAX OFFICER WARD -3(3), SRINAGAR
ITA 242/ASR/2019[2007-08]Status: Disposed20/6/2023AY 2007-08
SHRI GURKHA SINGH ALIAS JOGINDER SINGH,BATHINDA vs INCOME TAX OFFIER WARD 1(1), BATHINDA
ITA 145/ASR/2018[2009-10]Status: Disposed20/6/2023AY 2009-10
