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ITAT Amritsar Bench
3,234 judgments
THE INCOME TAX OFFICER, AMRITSAR. vs SHRI BALJINDERR SINGH CHAHAL, AMRITSAR.
ITA 440/ASR/2016[2009-10]Status: Disposed20/6/2023AY 2009-10
THE INCOME TAX OFFICER, AMRITSAR. vs SH. SURJIT SINGH, AMRITSAR.
ITA 434/ASR/2016[2009-10]Status: Disposed20/6/2023AY 2009-10
SHRI RAJINDER KUMAR,JALANDHAR vs INCOME TAX OFFICER WARD-1 (3), JALANDHAR
ITA 262/ASR/2022[2012-13]Status: Disposed19/6/2023AY 2012-13
SHRI YASHPAL NEHRA,BATHINDA vs PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 713/ASR/2019[2016-17]Status: Disposed19/6/2023AY 2016-17
DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3, AMRITSAR vs SHRIMATI RAJ RANI ARORA, AMRITSAR
ITA 10/ASR/2020[2014-15]Status: Disposed16/6/2023AY 2014-15
M/S JAI DURGA CEMENT P. LTD.,SAMBA vs D.C.I.T, CIRCLE -1, JAMMU
ITA 197/ASR/2017[2009-10]Status: Disposed16/6/2023AY 2009-10
M/S JAI DURGA CEMENT P LTD.,SAMBA vs D.C.I.T, CIRCLE - I, JAMMU
ITA 196/ASR/2017[2008-09]Status: Disposed16/6/2023AY 2008-09
WONDERLAND AMUSEMENT PARK PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 95/ASR/2023[2020-21]Status: Disposed15/6/2023AY 2020-21
WONDERLAND AMUSEMENT PARK PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-4, JALANDHAR
ITA 94/ASR/2023[2019-20]Status: Disposed15/6/2023AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR vs M/S THE CITIZEN URBAN CO- OPERATIVE BANK LIMITED, JALANDHAR
ITA 62/ASR/2023[2017-18]Status: Disposed15/6/2023AY 2017-18
SHRI VIJAY KUMAR,JAMMU vs INCOME TAX OFFICER WARD -2 (2), JAMMU
ITA 36/ASR/2023[2017-18]Status: Disposed15/6/2023AY 2017-18
CHARTERED ACCOUNTANTS ASSOCIATION,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 106/ASR/2023[2023-24]Status: Disposed15/6/2023AY 2023-24
GST & TAXATION BAR,JALANDHAR vs COMMISSIONER OF INCOME TAX ( EXEMPTIONS), CHANDIGARH
ITA 105/ASR/2023[2023-24]Status: Disposed15/6/2023AY 2023-24
LATE SHRI ASHOK KUMAR GOEL LEAGIAL HEIR SHRI SAHIL GOEL,HOSHIARPUR vs INCOME TAX OFFICER WARD-4, HOSHIARPUR
ITA 29/ASR/2022[2012-13]Status: Disposed15/6/2023AY 2012-13
PLOICE STATION SAANJH (COMMUNITY POLICING) SOCIETY,JALANDHAR vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 655/ASR/2019[2019-20]Status: Disposed15/6/2023AY 2019-20
ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU vs GRAVITA METAL INC, KATHUA
ITA 594/ASR/2019[2016-17]Status: Disposed15/6/2023AY 2016-17
MEASAGE GRAVITA METAL INC,KATHUA vs INCOME TAX OFFICER WARD- 1(4), KATHUA
ITA 587/ASR/2019[2016-17]Status: Disposed15/6/2023AY 2016-17
SMT.GEETANJALI MAHAJAN,JALANDHAR vs INCOME TAX OFFICER WARD-1 (5), JALANDHAR
ITA 97/ASR/2023[2012-13]Status: Heard14/6/2023AY 2012-13
SHRI RAMAN GUPTA,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 66/ASR/2023[2019-20]Status: Disposed14/6/2023AY 2019-20
SHRI RAKESH KUMAR,AMRITSAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 65/ASR/2023[2019-20]Status: Disposed14/6/2023AY 2019-20