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ITAT Amritsar Bench
3,234 judgments
SHRI AMANDEEP SINGH,KAPURTHALA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-1, JALANDHAR
ITA 59/ASR/2023[2017-18]Status: Heard14/6/2023AY 2017-18
PUNNU SYNTHETICS PRIVATE LIMITED,AMRITSAR vs INCOME TAX OFFICER WARD- 5 (4), AMRITSAR
ITA 35/ASR/2023[2017-18]Status: Disposed14/6/2023AY 2017-18
MEASAGE. HARYANA PLAST PRIVATE LIMITED,HOSHIARPUR vs PRINCIPAL COMMISSIONER OF INCOME TAX -1, JALANDHAR
ITA 299/ASR/2019[2014-15]Status: Heard14/6/2023AY 2014-15
SHRI SALIL BHATIA,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 60/ASR/2023[2013-14]Status: Disposed13/6/2023AY 2013-14
SHRI JATINDER SINGH,AMRITSAR vs ADDITIONAL COMMISSIONER OF INCOME TAX RANGE-1, AMRITSAR
ITA 231/ASR/2022[2018-19]Status: Disposed13/6/2023AY 2018-19
SURJIT MEMORIAL EDUCATIONAL SOCIETY,FEROZEPUR vs INCOME TAX OFFICER ( EXEMPTIONS ) WARD, AMRITSAR
ITA 203/ASR/2022[2019-20]Status: Disposed13/6/2023AY 2019-20
SURJIT MEMORIAL EDUCATIONAL SOCIETY,FEROZEPUR vs INCOME TAX OFFICER ( EXEMPTIONS ) WARD, AMRITSAR
ITA 202/ASR/2022[2018-19]Status: Disposed13/6/2023AY 2018-19
M/S. SATIA INDUSTRIES LIMITED,MUKTSAR vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-1, BATHINDA
ITA 193/ASR/2022[2018-19]Status: Disposed13/6/2023AY 2018-19
THE KOT RAM DASS COOP. THIRFT & CREDIT SOCIETY LIMITED,JALANDHAR vs INCOME TAX OFFICER WARD-2 (4), JALANDHAR
ITA 86/ASR/2021[2017-18]Status: Disposed13/6/2023AY 2017-18
NAVJEEVAN CHARITABLE SOCIETY FOR INTEGRAL DEVELOPMENT,JALANDHAR vs PRINCIPAL COMMISSIONER OF INCOME TAX ( CENTRAL), LUDHINANA
ITA 25/ASR/2021[2016-17]Status: Disposed13/6/2023AY 2016-17
M/S JAMMU COOPERATIVE WHOLE SALE LIMITED,JAMMU vs INCOME TAX OFFICER WARD-2 (1), JAMMU
ITA 150/ASR/2020[2005-06]Status: Disposed13/6/2023AY 2005-06
M/S ALNOOR CHARITABLE EDUCATIONAL TRUST,SRINAGAR vs CO MMISSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 17/ASR/2018[2017-18]Status: Disposed13/6/2023AY 2017-18
SHRI TIRLOK SINGH THROUGH LEGAL HEIR GURNAM SINGH,GURDASPUR vs INCOME TAX OFFICER WARD, GURDASPUR
ITA 71/ASR/2023[2017-18]Status: Disposed9/6/2023AY 2017-18
SHRI TIRLOK SONGH THROUGH LEGAL HEIR GURNAM SINGH,GURDASPUR vs INCOME TAX OFFICER WARD, GURDASPUR
ITA 70/ASR/2023[2017-18]Status: Disposed9/6/2023AY 2017-18
SHRI ABDUL AZIZ DAR,SRINAGAR vs INCOME TAX OFFICER WARD-1, SRINAGAR
ITA 61/ASR/2023[2016-17]Status: Disposed9/6/2023AY 2016-17
SHRI KULWANT SINGH,TARN-TARAN vs INCOME TAX OFFICER WARD- 1, TARN TARAN
ITA 55/ASR/2023[2011-12]Status: Disposed9/6/2023AY 2011-12
M/S NARULA FOODS PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 80/ASR/2020[2014-15]Status: Disposed9/6/2023AY 2014-15
M/S NARULA FOODS PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 79/ASR/2020[2013-14]Status: Disposed9/6/2023AY 2013-14
M/S NARULA FOODS PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 78/ASR/2020[2012-13]Status: Disposed9/6/2023AY 2012-13
M/S NARULA FOODS PRIVATE LIMITED,FEROZEPUR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AMRITSAR
ITA 77/ASR/2020[2011-12]Status: Disposed9/6/2023AY 2011-12