← All Benches
ITAT Amritsar Bench
3,233 judgments
SHRI DEVINDER PAL,MOGA vs INCOME TAX OFFICER,WARD-3, MOGA
ITA 762/ASR/2017[2011-12]Status: Disposed27/2/2019AY 2011-12
M/S SANT BABA BHAG SINGH MEMORIAL CHARITABLE SOCIETY,JALANDHAR vs D.C.I.T, CIRCLE - 1 (EXEMPTION), CHANDIGARH
ITA 432/ASR/2017[2014-15]Status: Disposed27/2/2019AY 2014-15
SH MAKHAN SINGH MUKH SEWADAR,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 40/ASR/2016[2009-10]Status: Disposed27/2/2019AY 2009-10
SHRI JASPAL SINGH,AMRITSAR vs INCOME TAX OFFICER,WARD 5(2), AMRITSAR
ITA 650/ASR/2017[2004-05]Status: Disposed22/2/2019AY 2004-05
SHIVAM ENTERPRISES HARBILAS,HOSHIARPUR vs INCOME TAX OFICER WARD-4, HOSHIARPUR
ITA 194/ASR/2018[2011-12]Status: Disposed21/2/2019AY 2011-12
M/S EARTHTECH ENGINEERS,PATHANKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - VI, PATHANKOT
ITA 580/ASR/2017[2009-10]Status: Disposed21/2/2019AY 2009-10
M/S EARTHTECH ENGINEERS,PATHANKOT vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - VI, PATHANKOT
ITA 553/ASR/2017[2009-10]Status: Disposed21/2/2019AY 2009-10
M/S GURU RAM DASS EDUCATIONAL SOCIETY,FEROZPUR vs COMMISSIONER OF INCOME TAX, (EXAMPTIONS), CHANDIGARH
ITA 546/ASR/2017[0]Status: Disposed21/2/2019
M/S NASA AGRO INDUSTRIES PVT. LTD,FAZILKA vs THE ASSTT. COMMISSIONER OF INCOME TAX,CIRCLE- II, BATHINDA
ITA 537/ASR/2017[2014-15]Status: Disposed21/2/2019AY 2014-15
M/S NASA AGRO INDUSTRIES PVT. LTD,FAZILKA vs THE ASSTT. COMMISSIONER OF INCOME TAX,CIRCLE- II, BATHINDA
ITA 536/ASR/2017[2013-14]Status: Disposed21/2/2019AY 2013-14
SHRI HARDIP SINGH,AMRITSAR vs INCOME TAX OFFIER WARD -3(2), AMRITSAR
ITA 424/ASR/2017[2005-06]Status: Disposed21/2/2019AY 2005-06
INCOME TAX OFFICER, WARD 3, PATHANKOT vs SH. SANDEEP AGGARWAL, PATHANKOT
ITA 270/ASR/2017[2013-14]Status: Disposed21/2/2019AY 2013-14
AMBEY CONSTRUCTION COMPANY,BATHINDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA
ITA 121/ASR/2017[2011-12]Status: Disposed21/2/2019AY 2011-12
THE INCOME TAX OFFICER, AMRITSAR. vs M/S PUNJAB COMMISSION SHOP., AMRITSAR.
ITA 280/ASR/2016[2011-12]Status: Disposed21/2/2019AY 2011-12
BALDEV SINGH S/O GAJJAN SINGH,TARN TARAN vs THE INCOME TAX OFFICER, TARN TARAN
ITA 178/ASR/2016[2010-11]Status: Disposed21/2/2019AY 2010-11
THE INCOME TAX OFFICER, MUKTSAR vs SH. MANPREET SINGH BADAL, MUKTSAR
ITA 616/ASR/2015[2007-08]Status: Disposed21/2/2019AY 2007-08
GURU GOBIND SINGH EDUCATIONAL SOCIETY,MOGA vs INCOME TAX OFICER (EXEMPTION), JALANDHAR
ITA 62/ASR/2018[2011-12]Status: Disposed20/2/2019AY 2011-12
GURU GOBIND SINGH EDUCATIONAL SOCIETY,MOGA vs INCOME TAX OFFICER (EXEMPTION), JALANDHAR
ITA 61/ASR/2018[2010-11]Status: Disposed20/2/2019AY 2010-11
THE AMRITSAR DISTRICT CO OPERATIVE MILK PRODUCERS UNION LTD,AMRITSAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE- IV, AMRITSAR
ITA 714/ASR/2017[2012-13]Status: Disposed20/2/2019AY 2012-13
SHRIMATI NAFEESA SHAMSHAD,SRINAGAR vs INCOME TAX OFFICER WARD 3 (3), SRINAGAR
ITA 67/ASR/2018[2008-09]Status: Disposed19/2/2019AY 2008-09
