← All Benches
ITAT Amritsar Bench
3,233 judgments
SMT. KANTA GARG, D/O. SH. KESHO RAM,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 72/ASR/2016[2009-10]Status: Disposed19/2/2019AY 2009-10
SHRI VIKAS ARORA,AMRITSAR vs INCOME TAX OFICER, WARD2(3, AMRITSAR
ITA 255/ASR/2018[2014-15]Status: Disposed15/2/2019AY 2014-15
MR. GHULAM NABI BEIGH,SRINAGAR vs INCOME TAX OFFICER, WARD 3(1), SRINAGAR
ITA 538/ASR/2017[2008-09]Status: Disposed15/2/2019AY 2008-09
SHREE SHIRDI SAI SHAKTI PEETH TRUST vs THE INCOME TAX OFFICER(EXEMPTIONS,), JALANDHAR
ITA 39/ASR/2017[2012-13]Status: Disposed15/2/2019AY 2012-13
SH. YASH PAUL KHANNA,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 645/ASR/2016[2008-09]Status: Disposed15/2/2019AY 2008-09
M/S MOHAN ROLLER FLOUR MILLS,AMRITSAR. vs THE DY. COMMISSIONER OF INCOME TAX OFFICER, AMRITSAR.
ITA 211/ASR/2016[2012-13]Status: Disposed15/2/2019AY 2012-13
M/S. GULZAR SINGH GURBACHAN SINGH,DISTT.BATHINDA vs THE INCOME-TAX OFFICER, BATHINDA
ITA 147/ASR/2014[2008-09]Status: Disposed15/2/2019AY 2008-09
M/S. GULZAR SINGH GURBACHAN SINGH,DISTT.BATHINDA vs THE INCOME-TAX OFFICER, BATHINDA
ITA 146/ASR/2014[2007-08]Status: Disposed15/2/2019AY 2007-08
MESERS HPCL-MITTAL PIPELINES LTD,BATHINDA vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE(1), BATHINDA
ITA 266/ASR/2018[2010-11]Status: Disposed14/2/2019AY 2010-11
SANJEEV THUKRAL,PHAGWARA vs THE DY COMMISSIONER OF INCOME TAX, PHAGWARA
ITA 138/ASR/2017[2011-12]Status: Disposed14/2/2019AY 2011-12
THE INCOME TAX OFFICER, AMRITSAR. vs M/S WAZIR SINGH ENTERPRISES, AMRITSAR.
ITA 626/ASR/2016[2013-14]Status: Disposed14/2/2019AY 2013-14
THE INCOME TAX OFFICER, JALANDHAR vs SH. SARWAN SINGH PHILLAUR, JALANDHAR
ITA 562/ASR/2015[2007-08]Status: Disposed14/2/2019AY 2007-08
SH. SARWAN SINGH PHILLAUR,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 531/ASR/2015[2007-08]Status: Disposed14/2/2019AY 2007-08
SH. RAJIV KUMAR,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 517/ASR/2015[2006-07]Status: Disposed14/2/2019AY 2006-07
SH. RAJIV KUMAR,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 516/ASR/2015[2005-06]Status: Disposed14/2/2019AY 2005-06
THE ASSISTANT COMMISSIONER OF INCOME TAX, PATHANKOT vs M/S WALIA CONSTRUCTION CO., PATHANKOT
ITA 499/ASR/2015[2010-11]Status: Disposed14/2/2019AY 2010-11
THE INCOME-TAX OFFICER, AMRITSAR. vs SH. RAJIV MEHRA PROP., AMRITSAR.
ITA 452/ASR/2014[2008-09]Status: Disposed14/2/2019AY 2008-09
THE INCOME-TAX OFFICER, AMRITSAR. vs SH AJIT SINGH, AMRITSAR.
ITA 391/ASR/2011[2007-08]Status: Disposed14/2/2019AY 2007-08
MESERS HPCL-MITTAL ENERGY LIMITED,BATHINDA vs ASSISTANT COMMISSIONER OF INCPME TAX CIRCLE(1), BATHINDA
ITA 269/ASR/2018[2011-12]Status: Disposed13/2/2019AY 2011-12
MESERS HPCL MITTAL ENERGY LIMITED,BATHINDA vs ASSIATANT COMMISSIONER OF INCOME TAX, CIRCLE (1), BATHINDA
ITA 267/ASR/2018[2010-11]Status: Disposed13/2/2019AY 2010-11