← All Benches
ITAT Amritsar Bench
3,233 judgments
SHRI TARLOCHAN SINGH,AMRITSAR vs INCOME TAX OFICER WARD 4 (4), AMRITSAR
ITA 198/ASR/2018[2010-11]Status: Disposed12/2/2019AY 2010-11
THE LITCHI ESTATE,PATHANKOT vs THE COMMISSIONER OF INCOME TAX (EXEMPTION), CHANDIGARH
ITA 500/ASR/2016[2016-17]Status: Disposed12/2/2019AY 2016-17
SMT. JANAK RANI DHINGRA,HARYANA vs THE INCOME TAX OFFICER, MOGA
ITA 294/ASR/2016[2006-07]Status: Disposed12/2/2019AY 2006-07
THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA vs SH. DALJIT SINGH, BATHINDA
ITA 461/ASR/2015[2007-08]Status: Disposed12/2/2019AY 2007-08
GULAB RAI BATRA,MUKTSAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, BATHINDA
ITA 226/ASR/2015[2010-11]Status: Disposed11/2/2019AY 2010-11
M/S KAD EDUCATIONAL SOCIETY,AMRITSAR vs COMM. OF INCOME TAX (EXAMPTION), CHADIGARH
ITA 230/ASR/2017[2017-18]Status: Disposed8/2/2019AY 2017-18
THE ASSTT. COMMISSIONER OF INCOME-TAX, AMRITSAR. vs SH. SH. RAJ KUMAR S/O. SH. OM PARKASH, AMRITSAR.
ITA 252/ASR/2011[2001-02]Status: Disposed8/2/2019AY 2001-02
THE INCOME-TAX OFFICER, AMRITSAR. vs SH. BALKAR SINGH, AMRITSAR.
ITA 243/ASR/2011[2000-01]Status: Disposed8/2/2019AY 2000-01
ASSISTANT COMMISSIONER OF INCOME TAX,JAMMU vs M/S DAWN COTAGE EMPORIUM, SRINAGAR
ITA 180/ASR/2015[2010-11]Status: Disposed7/2/2019AY 2010-11
M/S NICE TELECOM,MANSA vs THE INCOME TAX OFFICER, WARD 1(4), MANSA
ITA 153/ASR/2014[2007-08]Status: Disposed7/2/2019AY 2007-08
M/S. CHAUDHARY ENTERPRISES,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 578/ASR/2013[2008-09]Status: Disposed7/2/2019AY 2008-09
THE INCOME TAX OFFICER, AMRITSAR. vs SH. SHIV RAJ SINGH BAWA, AMRITSAR.
ITA 407/ASR/2016[2012-13]Status: Disposed30/1/2019AY 2012-13
SHRI RAVINDER SINGH MAHL,AMRITSAR. vs SHRI JAGVIR SINGH INCOME TAX OFFICER, AMRITSAR.
ITA 193/ASR/2016[2009-10]Status: Disposed18/1/2019AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME-TAX, AMRITSAR. vs M/S. BISHAN STEEL INDUSTRIES, AMRITSAR.
ITA 591/ASR/2014[2009-10]Status: Disposed18/1/2019AY 2009-10
THE DY. COMMISSIONER OF INCOME-TAX, JAMMU vs M/S. CONTINENTAL CONSTRUCTION CO, JAMMU ( J&K)
ITA 27/ASR/2013[2009-10]Status: Disposed18/1/2019AY 2009-10
SHRIMATI VEENA,JALANDHAR vs INCOME TAX OFFICER, WARD 1 (4), JALANDHAR
ITA 554/ASR/2018[2009-10]Status: Disposed17/1/2019AY 2009-10
M/S GURFATEH FILMS,MOHALI vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, JALANDHAR
ITA 50/ASR/2018[2013-14]Status: Disposed17/1/2019AY 2013-14
SHRI DEV BRAT SHARMA,JALANDHAR vs INCOME TAX OFFICER,WARD 3 (1), JALANDHAR
ITA 493/ASR/2018[2015-16]Status: Disposed17/1/2019AY 2015-16
MESERS UJAGAR MAL,SAT PAL,NAKODAR vs INCOME TAX OFFICER, NAKODAR
ITA 445/ASR/2018[2013-14]Status: Disposed17/1/2019AY 2013-14
SHRI RAKESH KUMAR GUPTA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JALANDHAR
ITA 398/ASR/2018[2013-14]Status: Disposed17/1/2019AY 2013-14