← All Benches
ITAT Amritsar Bench
3,233 judgments
MESERS GANESHA RAM UJAGAR MAL,NAKODAR vs INCOME TAX OFFICER, NAKODAR
ITA 386/ASR/2018[2006-07]Status: Disposed17/1/2019AY 2006-07
SHRI SANTOKH SINGH,KAPURTHALA vs INCOME TAX OFFICER, WARD-2, KAPURTHALA
ITA 38/ASR/2018[2009-10]Status: Disposed17/1/2019AY 2009-10
SHRI BHARAT PAL SOOD,PHAGWARA vs INCOME TAX OFFICER, WARD-1, PHAGWARA
ITA 377/ASR/2018[2009-10]Status: Disposed17/1/2019AY 2009-10
SHRI MOHINER SINGH RATTANPAL,JALANDHAR vs INCOME TAX OFFICER WARD-2, PHAGWARA
ITA 31/ASR/2018[2009-10]Status: Disposed17/1/2019AY 2009-10
SHRI RAKESH KUMAR GUPTA,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4, JALANDHAR
ITA 225/ASR/2018[2012-13]Status: Disposed17/1/2019AY 2012-13
SHRI GURDEV SINGH,HOSHIARPUR vs INCOME TAX OFFICER WARD-1, HOSHIARPUR
ITA 212/ASR/2018[2010-11]Status: Disposed17/1/2019AY 2010-11
M/S PARDEEP PUBLICATIONS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-IV, JALANDHAR
ITA 100/ASR/2018[2014-15]Status: Disposed17/1/2019AY 2014-15
M/S IJM ESTATE PRIVATE LIMITED,NAKODAR vs INCOME TAX OFFICER, NAKODAR
ITA 774/ASR/2017[2013-14]Status: Disposed17/1/2019AY 2013-14
THE RURAL EDUCATION & WOMEN WELFARE SOCIETY,SBS NAGAR vs COMMISSIONER OF INCOME TAX(EXEMPTIONS), CHANDIGARH
ITA 761/ASR/2017[2017-18]Status: Disposed17/1/2019AY 2017-18
MRS. MALTI GUPTA,JALANDHAR vs INCOME TAX OFICER,WARD-III(4), JALANDHAR
ITA 757/ASR/2017[2008-09]Status: Disposed17/1/2019AY 2008-09
SMT. HARPREET KAUR,JALANDHAR vs INCOME TAX OFFICER, WARD - 3(4), JALANDHAR
ITA 709/ASR/2017[2013-14]Status: Disposed17/1/2019AY 2013-14
SHRI GURU NANAK SENIOR SECONDRY PUBLIC SCHOOL,JALANDHAR vs COMMISSIONER OF INCOME TAX, (EXAMPTION), CHANDIGARH
ITA 707/ASR/2017[0]Status: Disposed17/1/2019
SH. GULSHAN RAI PROP. M/S RAM PARKASH & SONS,JALANDHAR vs D.C.I.T, PHAGWARA CIRCLE, PHAGWARA
ITA 228/ASR/2017[2012-13]Status: Disposed17/1/2019AY 2012-13
M/S SARDAR SONS,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 171/ASR/2017[2006-07]Status: Disposed17/1/2019AY 2006-07
M/S JANKI SONS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 550/ASR/2016[2011-12]Status: Disposed17/1/2019AY 2011-12
M/S. BRIGHT ENTERPRISES PVT. LTD.,JALANDHAR vs ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 126/ASR/2015[2012-13]Status: Disposed17/1/2019AY 2012-13
M/S BRIGHT ENTERPRISES PVT. LTD,JALANDHAR vs THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR
ITA 354/ASR/2014[2010-11]Status: Disposed17/1/2019AY 2010-11
M/S RAM LAL BHASIN PUBLIC SCHOOL,LUDHIANA vs COMMSSIONER OF INCOME TAX (EXEMPTIONS), CHANDIGARH
ITA 699/ASR/2017[0]Status: Disposed17/1/2019
D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR vs M/S MBD PRINTOGRAPHICS PVT LTD, JALANDHAR
ITA 244/ASR/2017[2013-14]Status: Disposed17/1/2019AY 2013-14
SHRI SANTOKH SINGH,KAPURTHALA vs INCOME TAX OFFICER, WARD-2, KAPURTHALA
ITA 498/ASR/2018[2009-10]Status: Disposed16/1/2019AY 2009-10