SHRI GURU NANAK SENIOR SECONDRY PUBLIC SCHOOL,JALANDHAR vs. COMMISSIONER OF INCOME TAX, (EXAMPTION), CHANDIGARH

PDF · subscribers
ITA 707/ASR/2017Status: DisposedITAT Amritsar17 January 2019

Judgment text not available

The text for this order has not been extracted yet.

Recent GST High Court judgments

Search GST case law →