← All Benches
ITAT Amritsar Bench
3,233 judgments
SHRI AVINASH SINGH,JALANDHAR vs INCOME TAX OFFICER,WARD 3 (1), JALANDHAR
ITA 448/ASR/2018[2009-10]Status: Disposed16/1/2019AY 2009-10
THE BANGA COOPERATIVE MARKETING SOCIETY LIMITED,BANGA vs INCOME TAX OFICER,NAWANSHAHAR, NAWANSHAHAR
ITA 363/ASR/2018[2014-15]Status: Disposed16/1/2019AY 2014-15
THE BANGA COOPERATIVE MARKETING SOCIETY LIMITED,BANGA vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 362/ASR/2018[2011-12]Status: Disposed16/1/2019AY 2011-12
THE BANGA COOPERATIVE MARKETING SOCIETY LIMITED,BANGA vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 359/ASR/2018[2010-11]Status: Disposed16/1/2019AY 2010-11
THE BANGA COOPERATIVE MARKETING SOCIETY LIMITED,BANGA vs INCOME TAX OFFICER, NAWANSHAHAR
ITA 358/ASR/2018[2009-10]Status: Disposed16/1/2019AY 2009-10
SHRI GAURAV JOSHI,JALANDHAR vs INCOME TAX OFICER WARD-1(5), JALANDHAR
ITA 274/ASR/2018[2010-11]Status: Disposed16/1/2019AY 2010-11
THE BHANOKI CO-OP.AGRI.MULTIPUPOSE SOCIETY LTD,PHAGWARA vs DEPUTY COMMISSIONER OF INCOME ATX, PHAGWARA
ITA 588/ASR/2017[2011-12]Status: Disposed16/1/2019AY 2011-12
M/S. AMAN TRADING CORP.,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 255/ASR/2013[1997-98]Status: Disposed16/1/2019AY 1997-98
M/S HOLY FAITH INTERNATIONAL PVT. LTD,JALANDHAR vs THE DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 181/ASR/2017[2008-09]Status: Disposed15/1/2019AY 2008-09
KARTAR BUS SERVICE LTD,JALANDHAR vs DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 147/ASR/2017[2012-13]Status: Disposed15/1/2019AY 2012-13
GNA UDYOG LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 133/ASR/2017[2015-16]Status: Disposed15/1/2019AY 2015-16
M/S GNA UDYOG LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 132/ASR/2017[2015-16]Status: Disposed15/1/2019AY 2015-16
M/S GNA UDYOG LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 129/ASR/2017[2015-16]Status: Disposed15/1/2019AY 2015-16
M/S GNA UDYOG LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 128/ASR/2017[2015-16]Status: Disposed15/1/2019AY 2015-16
M/S GNA UDYOG LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 127/ASR/2017[2015-16]Status: Disposed15/1/2019AY 2015-16
M/S GNA UDYOG LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, GHAZIABAD
ITA 126/ASR/2017[2015-16]Status: Disposed15/1/2019AY 2015-16
SH. SATISH KUMAR,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 105/ASR/2017[2008-09]Status: Disposed15/1/2019AY 2008-09
M/S. CONTINENTAL CONSTRUCTION CO.,JAMMU vs THE DY. COMMISSIONER OF INCOME-TAX (HQRS), JAMMU
ITA 38/ASR/2013[2009-10]Status: Disposed15/1/2019AY 2009-10
SUTLEJ SERVICE STATION PRIVATE LIMITED,NAWANSHAHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 78/ASR/2018[2013-14]Status: Disposed9/1/2019AY 2013-14
SHRI PREM PAL GANDHI,NAWANSHAHAR vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-II, JALANDHAR
ITA 77/ASR/2018[2013-14]Status: Disposed9/1/2019AY 2013-14
