← All Benches
ITAT Amritsar Bench
3,233 judgments
SHRI JAGDIP SINGH,JALANDHAR vs INCOME TAX OFICER, WARD IV(3), JALANDHAR
ITA 177/ASR/2018[2011-12]Status: Disposed9/1/2019AY 2011-12
SH. BALDEV SINGH,PHAGWARA vs INCOME TAX OFFICER, WARD-1, PHAGWARA
ITA 659/ASR/2017[2011-12]Status: Disposed9/1/2019AY 2011-12
SH. BALDEV SINGH,PHAGWARA vs INCOME TAX OFFICER, WARD-1, PHAGWARA
ITA 658/ASR/2017[2010-11]Status: Disposed9/1/2019AY 2010-11
MESERS MILLENNIUM WIRES PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-II, JALANDHAR
ITA 425/ASR/2018[2013-14]Status: Disposed8/1/2019AY 2013-14
SHRI SHARANJIT SINGH,JALANDHAR vs INCOME TAX OFFICER,WARD III (2), JALANDHAR
ITA 380/ASR/2018[2008-09]Status: Disposed8/1/2019AY 2008-09
MESERS TALBRO FORGINGS,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JALANDHAR
ITA 324/ASR/2018[2015-16]Status: Disposed8/1/2019AY 2015-16
SHRI ABHISHEK CHOPRA,JALANDHAR vs INCOME TAX OFICER-1(1), JALANDHAR
ITA 208/ASR/2018[2014-15]Status: Disposed8/1/2019AY 2014-15
SHRI GURPAL,PGAHWARA vs INCOME TAX OFICER, WARD(1), PHAGWARA
ITA 171/ASR/2018[2009-10]Status: Disposed8/1/2019AY 2009-10
D.C.I.T, CENTRAL CIRCLE - II, JALANDHAR vs M/S D.S. ENTERPRISES, JALANDHAR
ITA 264/ASR/2017[2013-14]Status: Disposed8/1/2019AY 2013-14
SHRI ANKUR NARULA MINISTRY SOCIETY,JALANDHAR vs CIT (EXAMPTION), CHANDIGARH
ITA 203/ASR/2017[0]Status: Disposed8/1/2019
THE DY. COMMISSIONER INCOME-TAX, JALANDHAR vs M/S BRIGHT ENTERPRISES PVT LTD, JALANDHAR
ITA 518/ASR/2014[2010-11]Status: Disposed8/1/2019AY 2010-11
SHRI SIMMERJIT SINGH BASSI,JALANDHAR vs INCOME TAX OFFICER WARD-2, PHAGWARA
ITA 84/ASR/2018[2010-11]Status: Disposed3/1/2019AY 2010-11
KUNAL GUPTA,JALANDHAR vs INCOME TAX OFFICER(II)-1, JALANDHAR
ITA 626/ASR/2018[2011-12]Status: Disposed3/1/2019AY 2011-12
M/S GRAND MUTLIPLEX PROJECTS LIMITED,NAWANSHAR vs INCOME TAX OFFICER,III(4), JALANDHAR
ITA 268/ASR/2018[2006-07]Status: Disposed3/1/2019AY 2006-07
D.C.I.T, CENTRAL CIRCLE-1, JALANDHAR vs SH. CHARAN SINGH, JALANDHAR
ITA 242/ASR/2017[2009-10]Status: Disposed3/1/2019AY 2009-10
M/S BRIGHT WAYS EXPORTS INTERNATIONAL,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 67/ASR/2017[2013-04]Status: Disposed3/1/2019AY 2013-04
DY . C.I.T, CENTRAL CIRCLE -1, JALANDHAR vs SH. RANJIT SINGH, JALANDHAR
ITA 241/ASR/2017[2009-10]Status: Disposed3/1/2019AY 2009-10
SHRI VIKAS SHARMA,JALANDHAR vs INCOME TAX OFFICER,WARD-3(2), JALANDHAR
ITA 79/ASR/2018[2009-10]Status: Disposed1/1/2019AY 2009-10
M/S SHRI NATH KIDNEY FOUNDATION SOCIETY,JALANDHAR vs COMMISSIONER OF INCOME TAX, (EXAMPTION), CHANDIGARH
ITA 687/ASR/2017[0]Status: Disposed1/1/2019
M/S MADAD CHARITABLE FOUNDATION,AMRITSAR vs COMM OF INCOME TAX ( EXAMPTION), CHANDIGARH
ITA 225/ASR/2017[0]Status: Disposed1/1/2019
