← All Benches
ITAT Amritsar Bench
3,233 judgments
SMT. AVTAR KAUR,JALANDHAR vs ASSTT. COMMISSIONER OF INCOME TAX, CIRCLE - II, JALANDHAR
ITA 216/ASR/2017[2013-14]Status: Disposed1/1/2019AY 2013-14
SH. VIKRAM JAIN,AMRITSAR. vs THE DY. COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 336/ASR/2016[2010-11]Status: Disposed1/1/2019AY 2010-11
SH. JASBIR SINGH S/O TEK CHAND,HOSHIARPUR vs THE INCOME TAX OFFICER, HOSHIARPUR
ITA 600/ASR/2015[2007-08]Status: Disposed1/1/2019AY 2007-08
SHRI DEEPAK PAL SINGH,HOSHIARPUR vs INCOME TAX OFFICER,WARD-1, HOSHIARPUR
ITA 75/ASR/2018[2011-12]Status: Disposed28/12/2018AY 2011-12
SH. MANINDER SINGH PROP. M/S DASHMESH BRICKS,BATHINDA vs THE INCOME-TAX OFFICER, BATHINDA
ITA 440/ASR/2017[2011-12]Status: Disposed28/12/2018AY 2011-12
SH. HARJINDER SINGH RAINA,JAMMU vs THE INCOME TAX OFFICER, JAMMU
ITA 73/ASR/2016[1992-93]Status: Disposed28/12/2018AY 1992-93
SH. INDERJEET SINGH ARORA,BATHINDA vs THE INCOME TAX OFFICER, BATHINDA
ITA 310/ASR/2014[2008-09]Status: Disposed28/12/2018AY 2008-09
SH. PARMINDER SINGH,KAPURTHALA vs A.C.I.T, CENTRAL CIRCLE- I, JALANDHAR
ITA 329/ASR/2017[2009-10]Status: Disposed19/12/2018AY 2009-10
KAMAL KANT,BATALA vs THE INCOME TAX OFFICER, BATALA
ITA 638/ASR/2016[2012-13]Status: Disposed19/12/2018AY 2012-13
M/S. MANGAT RICE & GENERAL MILLS,SHAHKOT vs INCOME TAX OFFICER, NAKODAR
ITA 474/ASR/2017[2007-08]Status: Disposed6/12/2018AY 2007-08
D.CI.T, CENTRAL CIRCLE - II, JALANDHAR vs SH. SUBASH GANDHI, JALANDHAR
ITA 351/ASR/2017[2008-09]Status: Disposed29/11/2018AY 2008-09
D.C.I.T, CENTRAL CIRCLE - 1, JALANDHAR vs SH. BHANNA URF, KULWINDER SINGH, JALANDHAR
ITA 243/ASR/2017[2009-10]Status: Disposed29/11/2018AY 2009-10
D.C.I.T, CENTRAL CIRCLE-1, JALANDHAR vs SH. HARMINDER SINGH, JALANDHAR
ITA 239/ASR/2017[2009-10]Status: Disposed29/11/2018AY 2009-10
INCOME TAX OFFICER, WARD 3(2), JALANDHAR vs SURINDER PAL SINGH, JALANDHAR
ITA 229/ASR/2017[2007-08]Status: Disposed29/11/2018AY 2007-08
INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR vs M/S BETHANY SOCIAL SERVICE SOCIETY (PUNJAB), LUDHIANA
ITA 585/ASR/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
THE DY. COMMISSIONER OF INCOME TAX, BATHINDA vs M/S AMARNATH AGGARWAL BUILDERS PVTL. LTD, BATHINDA
ITA 506/ASR/2016[2013-14]Status: Disposed29/11/2018AY 2013-14
THE ASSTT. COMMISSIONER OF INCOME TAX, BATHINDA vs SH. RAKESH KUMAR, MUKTSAR
ITA 368/ASR/2016[2012-13]Status: Disposed29/11/2018AY 2012-13
ASSTT. COMMISSIONER OF INCOME-TAX, BATHINDA vs M/S. SHREE HARI SPINTEX, BATHINDA
ITA 215/ASR/2015[2009-10]Status: Disposed29/11/2018AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME-TAX, BATHINDA vs SMT. SURINDER KAUR BADAL, DISTT. MUKTSAR.
ITA 452/ASR/2013[2002-03]Status: Disposed29/11/2018AY 2002-03
THE DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs SMT. KRISHNA DEVI EDUCATIONAL, HOSHIARPUR
ITA 157/ASR/2013[2010-11]Status: Disposed29/11/2018AY 2010-11
