← All Benches
ITAT Amritsar Bench
3,233 judgments
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, BATHINDA vs M/S ROYAL DEEP CONSTRUCTION COMPANY, BATHINDA
ITA 55/ASR/2018[2011-12]Status: Disposed22/11/2018AY 2011-12
INCOME TAX OFFICER,WARD -4(2), JALANDHAR vs SHRI GURPINDER SINGH, JALANDHAR
ITA 416/ASR/2018[2009-10]Status: Disposed22/11/2018AY 2009-10
INCOME TAX OFFICER, WARD I(2), JALANDHAR vs MESERS INDIAN FREIGHTWAYS, JALANDHAR
ITA 355/ASR/2018[2011-12]Status: Disposed22/11/2018AY 2011-12
INCOME TAX OFFICER WARD 1(4), MANSA vs SHRIMATI ANGREJ KAUR, MANSA
ITA 248/ASR/2018[2013-14]Status: Disposed22/11/2018AY 2013-14
INCOME TAX OFFICER, WARD - 4(3), AMRITSAR vs SH. KARANDIP SINGH, AMRITSAR
ITA 697/ASR/2017[2009-10]Status: Disposed22/11/2018AY 2009-10
INCOME TAX OFFICER, WARD - 3(1), SRINAGAR vs SH. TENDU TASHI, LADHAKH
ITA 647/ASR/2017[2008-09]Status: Disposed22/11/2018AY 2008-09
INCOME TAX OFFICER, (EXAMPTION), JALANDHAR vs SH. GURU HARGOBIND SAHIB CHARITABLE TRUST, JAGARON
ITA 570/ASR/2017[2014-15]Status: Disposed22/11/2018AY 2014-15
INCOME TAX OFFICER (EXAMPTIONS), JALANDHAR vs KMV COLLEGIATE SR. SEC. SCHOOL, JALANDHAR
ITA 550/ASR/2017[2014-15]Status: Disposed22/11/2018AY 2014-15
INCOME TAX OFFICER (EXEMPTION), JALANDHAR vs SANSKRITI KMV SCHOOL, JALANDHAR
ITA 531/ASR/2017[2013-14]Status: Disposed22/11/2018AY 2013-14
INCOME TAX OFFICER (EXEMPTION), JALANDHAR vs SANSKRITI KMV SCHOOL, JALANDHAR
ITA 530/ASR/2017[2012-13]Status: Disposed22/11/2018AY 2012-13
THE INCOME TAX OFFICER, JAMMU vs BABA GHULAM SHAH BADSHAH UNIVERSITY, RAJOURI.
ITA 120/ASR/2017[2011-12]Status: Disposed16/11/2018AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME TAX, HOSHIARPUR vs THE HOSHIARPUR CENTRAL CO-OP BANK LTD., HOSHIARPUR
ITA 453/ASR/2015[2012-13]Status: Disposed14/11/2018AY 2012-13
SHRI OM PARKASH LEGAL HEIAR SMT PUSHPA VERMA,JALANDHAR vs INCOME TAX OFFICER WARD-1(3), JALANDHAR
ITA 756/ASR/2017[2014-15]Status: Disposed31/10/2018AY 2014-15
DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2, AMRITSAR vs M/S SHIVA CONSTRUCTION COMPANY, BATALA
ITA 257/ASR/2017[2013-14]Status: Disposed31/10/2018AY 2013-14
SH. JAGJIT SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 368/ASR/2014[2007-08]Status: Disposed31/10/2018AY 2007-08
THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD, JALANDHAR
ITA 295/ASR/2014[2010-11]Status: Disposed31/10/2018AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD., JALANDHAR
ITA 570/ASR/2013[2008-09]Status: Disposed31/10/2018AY 2008-09
THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. THE HIND SAMACHAR LTD, NEW DELHI
ITA 403/ASR/2013[2008-09]Status: Disposed31/10/2018AY 2008-09
THE DY. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. THE HIND SAMACHAR LTD, JALANDHAR
ITA 258/ASR/2012[2007-08]Status: Disposed31/10/2018AY 2007-08
THE INCOME-TAX OFFICER, AMRITSAR. vs SH JAGJIT SINGH S/O. SH. AMRIK SINGH, AMRITSAR.
ITA 363/ASR/2011[2007-08]Status: Disposed31/10/2018AY 2007-08
