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ITAT Amritsar Bench
3,233 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S. LAKSHMI ENTERPRISES, JALANDHAR
ITA 313/ASR/2010[2003-04]Status: Disposed31/10/2018AY 2003-04
ASSISTANT COMMISIONER OF INCOME TAX, CIRCLE-3, AMRITSAR vs M/S AMRITSAR BEVERAGES PVT. LTD, AMRITSAR
ITA 200/ASR/2018[2014-15]Status: Disposed30/10/2018AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3, AMRITSAR vs MESRERS AMRITSAR BEVERAGES PVT.LTD, AMRITAR
ITA 199/ASR/2018[2013-14]Status: Disposed30/10/2018AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, NAKODAR vs SHRI SUKHDEV SINGH, SHAHKOT
ITA 182/ASR/2018[2009-10]Status: Disposed30/10/2018AY 2009-10
THE INCOME TAX OFFICER, WARD 5(4), AMRITSAR. vs M/S WAZIR SINGH ENTERPRISES, AMRITSAR.
ITA 653/ASR/2017[2014-15]Status: Disposed30/10/2018AY 2014-15
THE ASSTT. COMMISSIONER OF INCOME-TAX, AMRITSAR. vs M/S. BISHAN STEEL INDUSTRIES, AMRITSAR.
ITA 590/ASR/2014[2011-12]Status: Disposed30/10/2018AY 2011-12
THE ASSTT. COMMISSIONER OF INCOME-TAX, JALANDHAR vs M/S. HIND SAMACHAR LTD, JALANDHAR
ITA 294/ASR/2014[2009-10]Status: Disposed30/10/2018AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME-TAX, BATHINDA vs SH. SUKHBIR SINGH BADAL, DISTT. MUKTSAR.
ITA 437/ASR/2013[2002-03]Status: Disposed30/10/2018AY 2002-03
M/S SUBASH CHANDER AGGARWAL,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX RANGE II, JALANDHAR
ITA 739/ASR/2017[2010-2011]Status: Disposed29/10/2018AY 2010-2011
M/S. SBASH CHANDER AGGARWAL,JALANDHAR vs ASSISTANT COMMISIONER OF INCOME TAX RANGE -II, JALANDHAR
ITA 738/ASR/2017[2009-10]Status: Disposed29/10/2018AY 2009-10
SMT. HARVINDER KAUR,KAPURTHALA vs A.C.I.T, CENTRAL CIRCLE-I, JALANDHAR
ITA 328/ASR/2017[2008-09]Status: Disposed29/10/2018AY 2008-09
THE INCOME TAX OFFICER, KATRA. vs M/S TRIDEV HOTELS PVT. LTD, KATRA.
ITA 631/ASR/2016[2010-11]Status: Disposed29/10/2018AY 2010-11
THE INCOME TAX OFFICER, AMRITSAR. vs SH. SURJIT SINGH, AMRITSAR.
ITA 435/ASR/2016[2010-11]Status: Disposed29/10/2018AY 2010-11
THE INCOME TAX OFFICER, GURDASPUR vs SH. BALDEV SINGH S/O SH. CHANAN SINGH, GURDASPUR
ITA 306/ASR/2016[2011-12]Status: Disposed29/10/2018AY 2011-12
THE INCOME TAX OFFICER, PATHANKOT vs SH. VIKRAM JOSHI S/O SH. S.K. JOSHI, PATHANKOT
ITA 196/ASR/2016[2010-11]Status: Disposed29/10/2018AY 2010-11
THE ASSTT. COMMISSIONER OF INCOME-TAX, SRINAGAR vs SH. ARUN KUMAR SETH, SRINAGAR
ITA 80/ASR/2014[2010-11]Status: Disposed29/10/2018AY 2010-11
INCOME TAX OFFICER, WARD-1, PHAGWARA vs SHRI DARSHAN SINGH, PHAGWARA
ITA 155/ASR/2018[2009-10]Status: Disposed24/10/2018AY 2009-10
THE INCOME TAX OFFICER, JAMMU vs SH. MIRZA NAHEIM ASLAM, RAJOURI.
ITA 378/ASR/2016[2010-11]Status: Disposed18/10/2018AY 2010-11
M/S F.C SONDHI & COMPANY (INDIA) PRIVATE LIMITED,JALANDHAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, JALANDHAR
ITA 760/ASR/2017[2014-15]Status: Disposed9/10/2018AY 2014-15
SHRI. OM PARKASH SHARMA,JALANDHAR vs INCOME TAX OFFICER, WARD - III(3), JALANDHAR
ITA 500/ASR/2017[2009-10]Status: Disposed9/10/2018AY 2009-10
