← All Benches

ITAT Amritsar Bench

3,233 judgments

D.C.I.T, CIRCLE - II, BATHINDA vs M/S SATIA INDUSTRIES LIMITED, MUKATSAR

ITA 490/ASR/2017[2014-15]Status: Disposed9/10/2018AY 2014-15

INCOME TAX OFFICER, SRINAGAR vs SH. IMRAN ALI, SRINAGAR

ITA 227/ASR/2015[2009-10]Status: Disposed9/10/2018AY 2009-10

THE INCOME-TAX OFFICER, MUKTSAR vs SHRI RAJINDER SINGH, DISTT. MUKTSAR.

ITA 416/ASR/2014[2006-07]Status: Disposed9/10/2018AY 2006-07

CITRUS ESTATE BADAL,MUKTSAR vs ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA

ITA 154/ASR/2014[2009-10]Status: Disposed9/10/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE-1, JAMMU vs SHRI RAMESH BHOOMINATHAN, MUMBAI

ITA 792/ASR/2017[2014-15]Status: Disposed5/10/2018AY 2014-15

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JAMMU vs MESERS THE J & K COOPERATIVE SUPPLY & MARKETING PRIVATE LIMITED, JAMMU

ITA 791/ASR/2017[2014-15]Status: Disposed5/10/2018AY 2014-15

SH. BILAL AHMED WANI,SRINAGAR vs THE INCOME TAX OFFICER, SRINAGAR

ITA 373/ASR/2009[2004-05]Status: Disposed27/9/2018AY 2004-05

MAHARAJA RANJIT SINGH WAR MUSEUM SOCIETY,LUDHIANA vs INCOME TAX OFFICER, (EXAMPTION), JALANDHAR

ITA 618/ASR/2017[2014-15]Status: Disposed28/8/2018AY 2014-15

SMT. KAMAL GANDHI,NAWANSHEHAR vs A.C.I.T, CENTRAL CIRCLE- II, JALANDHAR

ITA 458/ASR/2017[2010-11]Status: Disposed28/8/2018AY 2010-11

M/S. GIDDERBAHA JANTA TRUCK UNION,BATHINDA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, BATHINDA

ITA 660/ASR/2013[2008-09]Status: Disposed28/8/2018AY 2008-09

SH. GURVINDER SINGH GILL,AMRITSAR vs INCOME TAX OFFICER, WARD-1, TARN TARAN

ITA 649/ASR/2017[0]Status: Disposed16/8/2018

DEPUTY COMMSSIONER OF INCOME TAX, CIRCLE - IV, JALANDHAR vs M/S THE KAPURTHALA CENTRAL CO. OPERATIVE BANK LIMITED, KAPURTHALA

ITA 543/ASR/2017[2014-15]Status: Disposed16/8/2018AY 2014-15

M/S. K.C.LAND & FINANCE (REGD.),NAWANSHAHR vs THE DEPUTY COMMISSIONER OF INCOME-TAX, JALANDHAR

ITA 525/ASR/2017[2005-06]Status: Disposed16/8/2018AY 2005-06

M/S. K.C. MOVIES PRIVATE LIMITED,NAWANSHAHR vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR

ITA 522/ASR/2017[2006-07]Status: Disposed16/8/2018AY 2006-07

INCOME TAX OFFICER, WARD 3(1), SRINAGAR vs SHRI HILAL AHMAD KHAN, SRINAGAR

ITA 427/ASR/2017[2012-13]Status: Disposed16/8/2018AY 2012-13

INCOME TAX OFFICER, WARD 2(2), JAMMU vs SH. NEERAJ AGGARWAL, JAMMU

ITA 349/ASR/2017[2010-11]Status: Disposed6/8/2018AY 2010-11

THE DEPUTY COMMISSIONER OF INCOME TAX, HOSHIARPUR vs SH. AVTAR SINGH BAJWA (HUF), HOSHIARPUR

ITA 488/ASR/2013[2009-10]Status: Disposed1/8/2018AY 2009-10

ASSISTANT COMMISSIONER OF INCOME TAX PHAGWARA CIRCLE PHAGWARA, PHAGWARA vs SHRI CHUNI LAL.SON OF SHRI MEHNGA RAM, PHAGWARA

ITA 741/ASR/2017[2008-09]Status: Disposed31/7/2018AY 2008-09

INCOME TAX OFFICER WARD -1, PHAGWARA vs SHRI.BHUSHAN LAL RAINA, PHAGWARA

ITA 740/ASR/2017[2008-09]Status: Disposed31/7/2018AY 2008-09

INCOME TAX OFFICER, WARD 2(1), AMRITSAR. vs SH. GAGANDEEP SINGH, AMRITSAR.

ITA 596/ASR/2017[2008-09]Status: Disposed31/7/2018AY 2008-09