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ITAT Amritsar Bench
3,233 judgments
SMT. KIRAN MAHAJAN,JAMMU vs INCOME TAX OFFICER, WARD-1(2) JAMMU
ITA 319/ASR/2017[2012-13]Status: Disposed31/7/2018AY 2012-13
INCOME TAX OFFICER, WARD 1(5), MANSA vs M/S BHARTI RICE MILLS, MANSA
ITA 293/ASR/2017[2012-13]Status: Disposed31/7/2018AY 2012-13
M/S. PMS DIESELS,PHAGWARA vs ADDL. COMMISSIONER OF INCOME TAX, PHAGWARA
ITA 65/ASR/2016[2006-07]Status: Disposed31/7/2018AY 2006-07
SH. NITTAN ANEJA,SBS NAGAR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 288/ASR/2016[2011-12]Status: Disposed31/7/2018AY 2011-12
SH. HARJIT SINGH,AMRITSAR. vs THE INCOME TAX OFFICER, AMRITSAR.
ITA 122/ASR/2016[2005-06]Status: Disposed31/7/2018AY 2005-06
THE ASSISATANT COMMISSIOENR OF INCOME-TAX, HOSHIARPUR vs SH. MANINDER SINGH CHEEMA, HOSHIARPUR
ITA 719/ASR/2013[2007-08]Status: Disposed31/7/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, JALANDHAR vs SMT. MEENA GANDHI, NAWANSHEHAR
ITA 420/ASR/2017[2009-10]Status: Disposed30/7/2018AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, JALANDHAR vs SMT. MEENA GANDHI, NAWANSHEHAR
ITA 419/ASR/2017[2008-09]Status: Disposed30/7/2018AY 2008-09
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, JALANDHAR vs SMT. MEENA GANDHI, NAWANSHEHAR
ITA 418/ASR/2017[2007-08]Status: Disposed30/7/2018AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, JALANDHAR vs SMT. MEENA GANDHI, NAWANSHEHAR
ITA 417/ASR/2017[2006-07]Status: Disposed30/7/2018AY 2006-07
DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE - II, JALANDHAR vs SMT. MEENA GANDHI, NAWANSHEHAR
ITA 416/ASR/2017[2005-06]Status: Disposed30/7/2018AY 2005-06
THE DEPUTY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-II, JALANDHAR vs SH. ASHWANI GANDHI, NAWANSHAHR
ITA 415/ASR/2017[2009-10]Status: Disposed30/7/2018AY 2009-10
THE DEPUTY. COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-II, JALANDHAR vs SH. ASHWANI GANDHI, NAWANSHAHR
ITA 414/ASR/2017[2005-06]Status: Disposed30/7/2018AY 2005-06
A.C.I.T. CIRCLE-1, JAMMU vs M/S KASHMIR WALNUT OVERSEAS PVT LTD, JAMMU
ITA 385/ASR/2017[2013-14]Status: Disposed30/7/2018AY 2013-14
A.C.I.T. CIRCLE-1, JAMMU vs M/S KASHMIR WALNUT OVERSEAS PVT LTD, JAMMU
ITA 384/ASR/2017[2012-13]Status: Disposed30/7/2018AY 2012-13
INCOME TAX OFFICER, DASUYA vs SHRI GURJIT SINGH S/O SHRI HARCHARAN SINGH, HOSHIARPUR
ITA 764/ASR/2017[2009-10]Status: Disposed26/7/2018AY 2009-10
THE INCOME TAX OFFICER, TARN TARAN vs SH. MANJINDER SINGH SIDHU, TARN TARAN
ITA 464/ASR/2016[2011-12]Status: Disposed26/7/2018AY 2011-12
SH. KARANDEEP SINGH MONGA,FEROZEPUR vs THE INCOME TAX OFFICER, FEROZEPUR
ITA 466/ASR/2013[2009-10]Status: Disposed26/7/2018AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, JAMMU vs M/S KASHMIR STEEL ROLLING MILLS, JAMMU
ITA 571/ASR/2017[2005-06]Status: Disposed12/7/2018AY 2005-06
KASHMIR STEEL ROLLING MILSS.,JAMMU vs DEPUTY COMMISSIONER OF INCOME TAX .CENTRAL CIRCLE, JAMMU
ITA 544/ASR/2016[2006-07]Status: Disposed12/7/2018AY 2006-07