← All Benches
ITAT Amritsar Bench
3,228 judgments
INCOME TAX OFFICER, WARD -2(5), KATRA vs SH. KRISHAN SINGH, REASI
ITA 634/ASR/2017[2014-15]Status: Disposed10/7/2018AY 2014-15
M/S EMM KAY INDUSTRIES LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 672/ASR/2017[2006-07]Status: Disposed5/7/2018AY 2006-07
M/S. NORTHERN STEEL INDUSTRIES,SRINAGAR (KMR) vs THE INCOME-TAX OFFICER, SRINAGAR (J&K)
ITA 430/ASR/2014[2007-08]Status: Disposed18/6/2018AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, JALANDHAR vs M/S MAX INDIA LTD, NAWANSHEHAR
ITA 685/ASR/2017[2013-14]Status: Disposed13/6/2018AY 2013-14
M/S EMM KAY INDUSTRIES LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 674/ASR/2017[2008-09]Status: Disposed13/6/2018AY 2008-09
M/S EMM KAY INDUSTRIES LIMITED,JALANDHAR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-II, JALANDHAR
ITA 673/ASR/2017[2007-08]Status: Disposed13/6/2018AY 2007-08
M/S LIBRA AUTOMOBILES LTD.,JALANDHAR vs DY COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 3/ASR/2017[2009-10]Status: Disposed13/6/2018AY 2009-10
THE DY. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S MAX INDIA LTD., NAWANSHAHR
ITA 431/ASR/2016[2011-12]Status: Disposed13/6/2018AY 2011-12
THE INCOME TAX OFFICER, FARIDKOT vs SMT. HARMANPREET KAUR, FARIDKOT
ITA 613/ASR/2015[2009-10]Status: Disposed13/6/2018AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S MAX INDIA LTD V, NAWANSHAHR
ITA 575/ASR/2015[2009-10]Status: Disposed13/6/2018AY 2009-10
THE ASSTT. COMMISSIONER OF INCOME TAX, JALANDHAR vs M/S MAX INDIA LTD V, NAWANSHAHR
ITA 574/ASR/2015[2008-09]Status: Disposed13/6/2018AY 2008-09
THE INCOME TAX OFFICER, FEROZEPUR vs M/S REHMAT TRADERS, FEROZEPUR CANTT.
ITA 454/ASR/2016[2010-11]Status: Disposed1/6/2018AY 2010-11
M/S ARYA MODEL HIGH SCHOOL,MOGA vs INCOME TAX OFFICER (EXEMPTIONS), JALANDHAR
ITA 562/ASR/2017[2014-15]Status: Disposed31/5/2018AY 2014-15
M/S KAKKAR COMPLEX STEELS PVT. LTD,HOSHIARPUR vs THE JT. COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 149/ASR/2017[2011-12]Status: Disposed31/5/2018AY 2011-12
SH. SURINDER SINGH S/O SH. CHANAN SINGH,BATALA vs THE INCOME TAX OFFICER, BATALA
ITA 430/ASR/2016[2012-13]Status: Disposed31/5/2018AY 2012-13
M/S. KASHMIR TUBES,JAMMU vs THE DY. COMMISSIONER OF INOCME-TAX, JAMMU
ITA 199/ASR/2014[2004-05]Status: Disposed31/5/2018AY 2004-05
M/S. KASHMIR TUBES,JAMMU vs THE DY.COMMISSIONER OF INCOME-TAX, JAMMU
ITA 198/ASR/2014[2003-04]Status: Disposed31/5/2018AY 2003-04
INCOME TAX OFFICER, WARD 5(3), AMRITSAR vs SMT. KARAMPAL KAUR, AMRITSAR
ITA 655/ASR/2017[2009-10]Status: Disposed30/5/2018AY 2009-10
THE THE ASR DISTT. CO. OP. MILK PRODUCERS UNION LTD,AMRITSAR. vs THE ASSISTANT COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 2/ASR/2015[2008-09]Status: Disposed30/5/2018AY 2008-09
SHRI ATAM VALLABH SHARMANOPASK GURUKUL TRUST (REGD.),LUDHIANA vs COMMISSIONER OF INCOME TAX (EXAMPTIONS), CHANDIGARH
ITA 642/ASR/2017[0]Status: Disposed29/5/2018
