← All Benches
ITAT Amritsar Bench
3,228 judgments
KOHINOOR ENTERPRISES,SRINAGAR vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -3, SRINAGAR
ITA 602/ASR/2017[2007-08]Status: Disposed29/5/2018AY 2007-08
SH. RAMESH KUMAR,KOTAKPURA vs INCOME TAX OFFICER, WARD-3(3), FARIDKOT
ITA 454/ASR/2017[2014-15]Status: Disposed29/5/2018AY 2014-15
ITO, WARD - 3(5), BARAMULLA vs KAMRAJ RURAL BANK, BARAMULLA
ITA 438/ASR/2017[2006-07]Status: Disposed29/5/2018AY 2006-07
THE INCOME TAX OFFICER, BATHINDA vs SH. ASHOK KUMAR BANSAL, BATHINDA
ITA 307/ASR/2017[2012-13]Status: Disposed29/5/2018AY 2012-13
M/S KAPURTHALA ESTATE (P) LTD,JALANDHAR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, JALANDHAR
ITA 109/ASR/2017[2008-09]Status: Disposed29/5/2018AY 2008-09
SH. DIDAR SINGH S/O SH. PREM SINGH,KAPURTHALA vs THE DY. COMMISSIONER OF INCOME TAX, KAPURTHALA
ITA 542/ASR/2016[2008-09]Status: Disposed29/5/2018AY 2008-09
SH. BASANT KUMAR,FAZILKA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-II, BATHINDA
ITA 514/ASR/2017[2014-15]Status: Disposed25/5/2018AY 2014-15
THE GURDASPUR CENTRAL COOP BANK LTD,GURDASPUR vs THE DY. COMMISSIONER OF INCOME-TAX, CIRCLE- VI, PATHANKOT
ITA 681/ASR/2017[2014-15]Status: Disposed24/5/2018AY 2014-15
SH. BALWINDER SINGH,JALANDHAR vs THE INCOME TAX OFFICER, JALANDHAR
ITA 134/ASR/2017[2008-09]Status: Disposed24/5/2018AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME TAX, SRINAGAR vs M/S JAMMU & KASHMIR CEMENT LTD, SRINAGAR
ITA 629/ASR/2016[2012-13]Status: Disposed24/5/2018AY 2012-13
THE BABA NAG RICE & GENRAL MILLS,AMRITSAR. vs THE COMMISSIONER OF INCOME TAX, AMRITSAR.
ITA 375/ASR/2016[1998-99]Status: Disposed24/5/2018AY 1998-99
JATINDER KUMAR PROP. SULEKH CHAND SHAM LAL,MANSA vs THE INCOME TAX OFFICER, MANSA
ITA 157/ASR/2016[2011-12]Status: Disposed24/5/2018AY 2011-12
THE INCOME TAX OFFICER, GURDASPUR vs SH JOGINDER SINGH, GURDASPUR
ITA 148/ASR/2016[2011-12]Status: Disposed24/5/2018AY 2011-12
EXECUTIVE OFFICER (DDO/PR) MUNICIPAL COMMITTEE,KASHMIR vs INCOME TAX OFFICER, WARD (TDS), SRINAGAR
ITA 633/ASR/2017[2014-15]Status: Disposed22/5/2018AY 2014-15
EXECUTIVE OFFICER (DDO/PR) MUNICIPAL COMMITTEE,KASHMIR vs INCOME TAX OFFICER, WARD (TDS), SRINAGAR
ITA 632/ASR/2017[2013-14]Status: Disposed22/5/2018AY 2013-14
SHRIMATI SUNIT KAUR W/O L/H SH. DALER SINGH,HOSHIARPUR vs INCOME TAX OFFICER, DASUYA, DASUYA
ITA 128/ASR/2018[2013-14]Status: Disposed15/5/2018AY 2013-14
THE THE INCOME-TAX OFFICER, BATHINDA vs M/S. SUKHMANI SOCIETY FOR CITIZEN SERVICES, BATHINDA
ITA 162/ASR/2014[2008-09]Status: Disposed15/5/2018AY 2008-09
THE INCOME-TAX OFFICER, BATHINDA vs M/S. SUKHMANI SOCIETY FOR CITIZEN SERVICES, BATHINDA
ITA 161/ASR/2014[2007-08]Status: Disposed15/5/2018AY 2007-08
THE INCOME-TAX OFFICER, BATHINDA vs M/S. SUKHMANI SOCIETY FOR CITIZEN SERVICES, BATHINDA
ITA 160/ASR/2014[2006-07]Status: Disposed15/5/2018AY 2006-07
THE INCOME-TAX OFFICER, BATHINDA vs M/S. SUKHMANI SOCIETY FOR CITIZEN SERVICES, BATHINDA
ITA 159/ASR/2014[2005-06]Status: Disposed15/5/2018AY 2005-06